Satish Kour And Others vs Shafiq Raina And Another
2021 Latest Caselaw 1773 j&K

                                                                                       Sr. No. 27

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                 CPSW No. 183/2016



              Satish Kour and others                                   .....Appellant(s)/Petitioner(s)


                                          Through: Mr. Munish Sharma, Adv.

                                     Vs

              Shafiq Raina and another                                           ..... Respondent(s)

                                          Through: Mr. Eishaan Dadhichi, GA

              Coram:           HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                       ORDER

28.12.2021

Counsel for the respondents states that he is appearing for the first

time in the matter and requires some time to assist this court.

Adjourned. List again on 14.3.2022.

In the meantime, it shall be ensured that the directions contained

in the judgment and order dated 17.9.2013 are complied with in its letter and

spirit.

(Dhiraj Singh Thakur) Judge

Jammu 28.12.2021 Naresh

NARESH KUMAR 2021.12.29 17:25 I attest to the accuracy and integrity of this document