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Gian Chand And Anr vs State Of J&K
2021 Latest Caselaw 1755 j&K

Citation : 2021 Latest Caselaw 1755 j&K
Judgement Date : 27 December, 2021

Jammu & Kashmir High Court
Gian Chand And Anr vs State Of J&K on 27 December, 2021
                                                                 Sr. No. 20

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                            CRA No. 47/2018 in
                                            CRREF No. 2/2018


Gian Chand and Anr.                              .....Appellant(s)/Petitioner(s)


                       Through: Mr. S. C. Gupta, Advocate

                  Vs

State of J&K                                                 ..... Respondent(s)


                       Through: Mr. Vishal Bharti, Dy. AG.

Coram:   HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
         HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                   ORDER

27.12.2021

Heard.

Reserved for judgment.

(Mohan Lal) (Dhiraj Singh Thakur) Judge Judge Jammu 27.12.2021 Vishal

 
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