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Fidda Hussain vs Farooq Ahmed Shah
2021 Latest Caselaw 1737 j&K

Citation : 2021 Latest Caselaw 1737 j&K
Judgement Date : 23 December, 2021

Jammu & Kashmir High Court
Fidda Hussain vs Farooq Ahmed Shah on 23 December, 2021
                                            Sr. No. 12
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                      CPSW No. 393/2018

Fidda Hussain                                    .... Petitioner/Appellant(s)

                         Through:-   Mr. M.P. Sharma, Advocate.

                   V/s

Farooq Ahmed Shah                                        .....Respondent(s)
Commissioner/Secretary and ors.

                         Through:-   Mr. Divyanshu Malhotra, Advocate
                                     vice Mr. Suneel Malhotra, GA.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                 ORDER

Learned counsel for the respondents seeks and is granted time for

filing compliance report in terms of the judgment dated 19.12.2017 by the

next date.

List on 24.02.2022.

(Sindhu Sharma) Judge JAMMU 23.12.2021 MICHAL

 
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