Mohammad Ramzan Lone & Anr vs Abdul Rashid Lone
2021 Latest Caselaw 1708 j&K/2

Citation : 2021 Latest Caselaw 1708 j&K/2
Judgement Date : 29 December, 2021

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Ramzan Lone & Anr vs Abdul Rashid Lone on 29 December, 2021

                                                                           S. No. 57
                                                                           Suppl. List

              IN THE HIGH COURT OF JAMMU AND KASHMIR & LADAKH
                                 AT SRINAGAR

                                Case: RFA no. 40/2021, CM 8491/2021
                                        Caveat no. 2124/2021

           Mohammad Ramzan Lone & anr                                    ....petitioner(s)

                                        Through: Mr. Mujeeb Andrabi, Adv.
                                                     v/s
           Abdul Rashid Lone                                            ...respondent(s)

                                        Through:Mr. Irshad Hussain, Adv. vice
                                                Mr. Gulzar Ahmad, Adv. for Caveator
                     CORAM:

                     HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                   ORDER

29.12.2021 Caveat no. 2124/2021 Counsel for the Caveator is present.

Caveat stands discharged.

RFA no. 40/2021

This Civil Fist Appeal has been filed against the judgment and decree dated 16.12.2021 passed by the court of learned Principal District Judge, Anantnag whereby the suit filed by the appellant has been dismissed.

The appellant has raised various issues which are required to be adjudicated upon.

Notice.

Mr. Irshad Ahmad, appearing vice Mr. Gulzar Ahmad, waives notice on behalf of the respondent.

List on 22.04.2022. In the meantime, subject to objections of the other side and till next date, status quo as to today be maintained on spot.


                                                                  (RAJNESH OSWAL)
YASMEEN RASHID                                                        JUDGE
2021.12.29 15:39
           Srinagar
I attest to the accuracy and
integrity of this document
           29.12.2021
           YASMEEN, PS