Rakesh Kumar & Ors vs Simrandeep Singh & Ors
2021 Latest Caselaw 1696 j&K

                                                                Sr. No. 69
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                                                                              CCP(S) No. 304/2020


                  Rakesh Kumar & ors.                                    .... Petitioner/Appellant(s)

                                               Through:-    Mrs. Deepika Mahajan, Advocate

                                         V/s

                  Simrandeep Singh & Ors.                                         .....Respondent(s)


                                               Through:-    None

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

Taken out of turn on request of the petitioners' counsel.

Compliance report stands filed.

Mrs. Mahajan, petitioners' counsel submits that the compliance

report is not in accordance with the impugned judgment, therefore, she

seeks and is granted four weeks' time to file response to the same.

List on 18.02.2022.

(Sindhu Sharma) Judge JAMMU 16.12.2021 RAM MURTI

RAM MURTI 2021.12.17 15:44 I attest to the accuracy and integrity of this document