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Abdul Qayoom And Ors vs Abdul Rashid And Ors
2021 Latest Caselaw 1667 j&K

Citation : 2021 Latest Caselaw 1667 j&K
Judgement Date : 10 December, 2021

Jammu & Kashmir High Court
Abdul Qayoom And Ors vs Abdul Rashid And Ors on 10 December, 2021
                                            Sr. No. 02
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                            CPOWP No. 72/2019

Abdul Qayoom and ors.                                 .... Petitioner/Appellant(s)

                        Through:-     Mr. Sandeep Singh, Advocate.

                  V/s

Abdul Rashid and ors.                                            .....Respondent(s)

                        Through:-     Mr. H.A. Siddiqui, Sr. AAG.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                 ORDER

Learned counsel for the petitioners submits that judgment of this

Court dated 15.01.2019 passed in WP(C) No. 54/2019 stands complied, as

such he does not want to press this contempt petition.

His statement is taken on record.

In view of the aforesaid, proceedings in this contempt petition stand

closed.

(Sindhu Sharma) Judge JAMMU 10.12.2021 MICHAL Whether the order is speaking? : Yes/No Whether the order is reportable? : Yes/No

 
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