Ayan Tariq & Anr vs Union Territory Of J&K & Ors
2021 Latest Caselaw 1625 j&K

                                                             Sr. No. 12
                       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT JAMMU
                                                                           WP(C) No. 2529/2021
                                                                             CM No. 8754/2021
               Ayan Tariq & anr.                                      .... Petitioner/Appellant(s)

                                           Through:-    Mr. S. A. Hussain, Advocate

                                     V/s

               Union Territory of J&K & ors.                                   .....Respondent(s)

                                           Through:-    Mr. Achal Sharma, Advocate for R-6&7
               CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                    ORDER

Petitioners seek a direction to respondent Nos. 2 to 5 to protect

their life and liberty as they have married against the wishes of private

respondent Nos. 6 to 9, who are threatening them. It is submitted by the

counsel for the petitioners that petitioner No. 1 has converted to Islam

and married petitioner No. 2 out of her free will and this was not

acceptable to respondent Nos. 6 to 9, who are now harassing her.

Issue notice to the respondents.

Mr. Achal Sharma, learned counsel accepts notice on behalf of

respondent Nos. 6 & 7.

List on 04.03.2022.

Meanwhile, subject to objections and till next date before the

Bench, respondent Nos. 2 to 5 shall not act in violation of the directions

contained in the judgment rendered in case titled Lata Singh v. State of

U.P. and anr.; 2006 (5) SCC 475, and shall ensure that nobody

interferes in their married life and adequate security be provided to

them, if the petitioners approach them.

                                                                            (Sindhu Sharma)
                                                                                      Judge
               JAMMU
               06.12.2021
RAM MURTI           RAM MURTI
2021.12.08 11:46
I attest to the accuracy and
integrity of this document