Shaheena Gulshan vs State Of J&K And Ors
2021 Latest Caselaw 1616 j&K/2

                                                                     S. No. 33
                                                                     After Notice Matters
           HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                           AT SRINAGAR
                                                                         SWP No. 2514/2015

           Shaheena Gulshan                                                .....Petitioner(s)

                                          Through:       Mr. Parvaiz Nazir, Adv.
                      V/s
           State of J&K And Ors.                                           ..... Respondent(s)

                                          Through:       Mr. I. Sofi, Adv.
                                                         Mr. Usman Ganie, G.A.

           CORAM:
                               Hon‟ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

15.12.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 15.12.2021 "Mir Arif"

AASIF GUL 2021.12.16 03:49 I attest to the accuracy and integrity of this document