Mohammad Shafi Naikoo vs State Of Jk & Ors
2021 Latest Caselaw 1604 j&K/2

                                                                              Serial No. 19
                                                                             Regular Causelist

                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR
                                                                           LPA No. 199/2019
                                                                          CM No. 5141/2019
                                                                        Caveat No. 1312/2019
           Mohammad Shafi Naikoo.
                                                                           ..... Appellant(s)
                                                Through: -
                                      Mr M. Ayoub Bhat, Advocate with
                                          Ms Mahjabeena, Advocate.

                                                    V/s
           State of JK & Ors.
                                                                          ..... Respondent(s)
                                                Through: -
                                           Mr B.A. Dar, Sr AAG
                                          Mr J.H. Reshi, Advocate.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Mr Justice Mohd. Akram Chowdhary, Judge.

                                                  ORDER

13.12.2021

Heard learned counsel for the parties.

Judgment reserved.

(Mohd. Akram Chowdhary) (Ali Mohammad Magrey) Judge Judge

SRINAGAR:

13.12.2021 "Hamid"

ABDUL HAMID BHAT 2021.12.13 16:18 I attest to the accuracy and integrity of this document