Mohammad Shafi Shah vs Khurshid Ahmad Shah & Ors
2021 Latest Caselaw 1603 j&K/2

                                                                           Serial No. 17
                                                                          Regular Causelist

                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR
                                                                       CCP(D) No. 20/2019
           Mohammad Shafi Shah.
                                                                         ..... Appellant(s)
                                                Through: -
                                        Mr Arshad Andrabi, Advocate.

                                                    V/s
           Khurshid Ahmad Shah & Ors.
                                                                       ..... Respondent(s)
                                               Through: -
                                          Mr M.A. Chashoo, AAG.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Mr Justice Mohd. Akram Chowdhary, Judge.

                                                  ORDER

13.12.2021 The instant contempt petition has arisen out of judgment dated 1st

March 2018 passed in SWP No. 1379/2015.

Mr M.A. Chashoo, learned AAG submits that in compliance to the

judgment dated 1st March2018, the petitioner stands reinstated, however, on

account of different subject, the petitioner has again been placed under

suspension.

List this matter for consideration before the Single Bench on 20th

December 2021.

To the extent of imposition of costs and inquiry, the learned Single

Bench will also seek compliance of the same from the respondents.

                                (Mohd. Akram Chowdhary)         (Ali Mohammad Magrey)
                                        Judge                          Judge

           SRINAGAR:
           13.12.2021
           "Hamid"

ABDUL HAMID BHAT
2021.12.13 16:18
I attest to the accuracy and
integrity of this document