Bashir Ahmad Khan And Anr vs U.T. Through Superintendent ...
2021 Latest Caselaw 1602 j&K/2

                                                                    S. No. 05
                                                                    After Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                         Bail App No. 70/2021

           Bashir Ahmad Khan And Anr.                                      .....Petitioner(s)

                                          Through:       Mr. Sajad Ahmad Mir, Adv.
                      V/s
           U.T. Through Superintendent Central Jail Sgr. And Anr. ..... Respondent(s)

                                          Through:       Mr. Hakeem Aman Dy. AG.
           CORAM:
                               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

13.12.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 13.12.2021 "Mir Arif"

AASIF GUL 2021.12.14 02:34 I attest to the accuracy and integrity of this document