Citation : 2021 Latest Caselaw 1587 j&K/2
Judgement Date : 8 December, 2021
Serial No. 02
Regular Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (C) No. 2450/2021
CM No. 7814/2021
Abdul Rashid Sofi & Ors.
..... Petitioner(s)
Through: -
Mr Arshad Andrabi, Advocate.
V/s
Secretary to Govt. & Ors.
..... Respondent(s)
Through: -
Mr B.A. Dar, Sr AAG.
Ms Asifa Padroo, AAG.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
Hon'ble Mr Justice Mohd. Akram Chowdhary, Judge.
ORDER
08.12.2021
Before proceeding further in the matter, Mr Arshad Andrabi, learned
appearing counsel for the petitioners is asked to examine the judgment passed
by Division Bench of this Court in case titled Zahoor Ahmad Watali vs State
of J&K & Ors.
Mr B.A. Dar, learned Sr AAG is asked to assist the Court in the matter
on the next date of hearing.
List on 15th December 2021.
(Mohd. Akram Chowdhary) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR:
08.12.2021
"Hamid"
ABDUL HAMID BHAT
2021.12.08 15:27
I attest to the accuracy and integrity of this document
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