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Kapil Dhar vs Sheikh Fayaz Ahmed And
2021 Latest Caselaw 907 j&K

Citation : 2021 Latest Caselaw 907 j&K
Judgement Date : 17 August, 2021

Jammu & Kashmir High Court
Kapil Dhar vs Sheikh Fayaz Ahmed And on 17 August, 2021
                                                                                   Sr. No. 13

                             HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                                             AT JAMMU

                                                                    CPOWP No. 347/2018

                  Kapil Dhar                                             .... Petitioner/Appellant(s)

                                                        Through:- Mr. Rahul Pant, Sr. Advocate
                                                                  with Mr. Anirudh Sharma,
                                                                  Advocate

                                                  V/s

                  Sheikh Fayaz Ahmed and                                         .....Respondent(s)
                  others

                                                        Through:- Ms. Monika Thakur, Assisting
                                                                  Counsel to Mr. S. S. Nanda,
                                                                  Sr. AAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                         ORDER

Compliance report stands filed on behalf of respondent No. 4.

It is submitted that in terms of para 3, the rent of the land has been

assessed as per applicable schedule from time to time, however this is not

in accordance with judgment of this Court dated 11.12.2013 vide which it

was directed that the rental value of the land in question on the basis of

the principle adopted by the Home Department in calculation of the rent

@ six and half percent of the value of the land.

In view of the aforesaid, let fresh compliance report be filed by the

respondents within two weeks.

List on 14.09.2021.

(Sindhu Sharma) Judge JAMMU 17.08.2021 SUNIL-II

SUNIL KUMAR 2021.08.20 15:16 I attest to the accuracy and integrity of this document

 
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