Showkat Hussain And Another vs Kulvinder Dev And Others
2021 Latest Caselaw 872 j&K

                                                                                  Sr. No. 206

                               HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                                              AT JAMMU

                                                              LPASW No.162/2016
                                                              IA No.1/2016
                                                              c/w
                                                              LPASW No.68/2016
                                                              IA No.1/2016


        Showkat Hussain and Another                                 ...Petitioner/Appellant(s)

                                     Through :- Mr. Y.E Tak, Advocate.
                               v/s
                                     <




        Kulvinder Dev and Others                                            .....Respondent (s)
        't




                                     Through :- Mr. Raman Sharma, AAG.
                                                Mr. Ajay Abrol, Advocate.

        Coram:                 HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                               HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                       ORDER

Mr. Raman Sharma, learned AAG is directed to file a short affidavit

indicating therein with regard to implementation of judgment impugned herein

passed by learned Single Judge. It shall also be disclosed in the affidavit as to

whether any vacancy is available in terms of the notification which is sub matter of

this appeal. Let the affidavit be filed by or before the next date of hearing positively.

List on 27.08.2021.

                                                   (Puneet Gupta)           (Tashi Rabstan)
                                                       Judge                     Judge
        Jammu:
        12.08.2021
        Surinder




SURINDER KUMAR
2021.08.13 12:51
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