Rajeev Chargotra vs Neetu Gera
2021 Latest Caselaw 508 j&K

                                                                                     Case No. 108
                                                                              (Before Notice Cause List)



                                     HIGH COURT OF JAMMU & KASHMIR
                                                 AT JAMMU
                                          (Through Video Conference)

                                                                   CCP(S) No.52/2021

              Rajeev Chargotra                                         .....Appellant(s)/Petitioner(s)

                                           Through: Mr. R. S. Parihar, Advocate

                                     Vs

              Neetu Gera, Director Social Forestry,                               ..... Respondent(s)
              Jammu and another

                                           Through: Mr. Ayjaz Lone, Dy. AG

              Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                       ORDER

23.04.2021

Learned counsel for the petitioner states that the judgment and order

stands complied with.

In that view of the matter, contempt proceedings are closed.

(Dhiraj Singh Thakur) Judge Jammu:

23.04.2021 Muneesh

MUNEESH SHARMA 2021.04.26 11:03 I attest to the accuracy and integrity of this document