Dogra Nath Sharma vs Sindasu Pandey
2021 Latest Caselaw 503 j&K

                                                           Sr. No. 201

                 HIGH COURT OF JAMMU AND KASHMIR
                            AT JAMMU
CJ Court
 Case : CPOWP No. 57 of 2010
        (Through Virtual Mode)

Dogra Nath Sharma                                     ...Applicant(s)/Petitioner(s)
                                    Through: None

                            v/s


Sindasu Pandey, Secy. Finance and others                          .....Respondent(s)
                                    Through: None


               CORAM: HON'BLE THE CHIEF JUSTICE

                                         ORDER

The Contempt Petition has been filed for non-compliance of the

judgement and order dated 26.2.2010 passed in OWP No. 639 of 2003.

A perusal of the aforesaid judgment and order reveals that all other

connected petitions were dismissed except OWP No. 639 of 2003, however,

there appears to be no order or direction in the said writ petition which has to

be complied with.

Since there is a request by the Bar for suspending the court work due

to death of the counsel, list this matter again on 10 th May 2021, as no none has

appeared in the matter.

(PANKAJ MITHAL) CHIEF JUSTICE Jammu 22.04.2021 Tilak