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Mohammad Ramzan Bhat vs Through: Mr. B.A Bashir
2021 Latest Caselaw 499 j&K/2

Citation : 2021 Latest Caselaw 499 j&K/2
Judgement Date : 29 April, 2021

Jammu & Kashmir High Court - Srinagar Bench
Mohammad Ramzan Bhat vs Through: Mr. B.A Bashir on 29 April, 2021
                                                                                                        1




                          215 AN -
                          S1


                           HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR

                                                                                    (Through V.M)
                                                                                     OWP 1294/2017
                                                                                     c/w CPOWP 6/2019
                          OWP 1294/2017
                                                                                      LPA 194/2019
                          Mohammad Ramzan Bhat
                                                                            ...Petitioner(s)
                                                     Through:      Mr. B.A Bashir, sr. adv
                                                                   With Ms.Falak, Bashir adv.
                                                                   (Through virtual mode)
                                                            v
                          State of J&K
                                                                                     ...respondent(s)
                                                      Through:     Mr.B.A Dar, Sr. AAG
                                                                   With Mr. Rais ud din, GA
                                                                   (Through virtual mode)
                          c/w i) CPOWP 6/2019

                          Mohd Ramzan Bhat
                                                     Through :     Mr. B.A Bashir, sr. adv
                                                                   With Ms.Falak, Bashir adv.

                                                                   v.
                          Syed Sajad Qadri and anr
                                               Through:            Mr.B.A Dar, Sr. AAG
                                                                   With Mr. Rais ud din, GA
                          ii) LPA 194/2019
                           State of J&K and ors
                                                      Through :    Mr.B.A Dar, Sr. AAG
                                                                   With Mr. Rais ud din, GA
                                                                   v.
                          Mohammad Ramzan Bhat
                                           Through :               Mr. B.A Bashir, sr. adv
                                                                   With Ms.Falak, Bashir adv.



                          CORAM:               Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                                               Hon'ble Mr Justice Vinod Chatterji Koul, Judge

                                                                  ORDER

Heard learned counsel for the parties. Judgment is reserved.



                                               (Vinod Chatterji Koul )         (Ali Mohammad Magrey)
                                                    Judge                            Judge
                          Srinagar,
                          29.04.2021

Syed Ayaz Hussain, Secy.

SYED AYAZ HUSSAIN 2021.04.29 12:30 I attest to the accuracy and integrity of this document

 
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