Ghulam Mohammad Lone & Anr vs Ut Of J&K & Ors
2021 Latest Caselaw 481 j&K/2

                                                                                   Item No.111
                                                                                   Before Notice
                                 IN THE HIGH COURT OF JAMMU AND KASHMIR
                                               AT SRINAGAR
                                               (THROUGH VIRTUAL MODE)

                                                                         CRM(M) No.137/2021
                                                                           CrlM No.401/2021

                   Ghulam Mohammad Lone & anr.                                   ...Petitioner(s)
                                    Through:     Mr. B. A. Bashir, Sr. Adv. with Ms. Falak
                                                 Bashir, Advocate.

                  V/s

                  UT of J&K & Ors.                                             ...Respondents

Through:

CORAM: HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE.

(ORDER) 23.04.2021 Heard.

Reserved for judgment

(Sanjeev Kumar) Judge Srinagar 23.04.2021 "Bhat Altaf, PS"

MOHAMMAD ALTAF BHAT 2021.04.23 12:50 I attest to the accuracy and integrity of this document