Sheikh Maqbool Hussain & Anr vs State Of J&K And Ors
2021 Latest Caselaw 473 j&K/2

Serial No. 214
AFTER NOTICE
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR
                                           (Through Virtual Mode)
                                                                    CPOWP No. 675/2013

           Sheikh Maqbool Hussain & anr.                                      Petitioner(s)

                                            Through:-   None.
                                                    Vs.
           State of J&K and Ors.                                           Respondent(s)

                                            Through:-     None.
           CORAM:-

Hon'ble Mr. Justice Sanjeev Kumar, Judge.

(O R D E R) 22.04.2021 On the last date of hearing i.e, 10th February. 2021, there was no

representation on behalf of the petitioner. Today also when the matter is called

out, nobody appeared on behalf of the petitioner. It appears that the judgment

of which violation is alleged in this petition has been complied with and

therefore the petitioners have lost interest to pursue this petition. Accordingly,

the contempt proceedings are dropped. This petition is disposed of

accordingly.

(Sanjeev Kumar) Judge

SRINAGAR 22.04.2021 "Aasif"

AASIF GUL 2021.04.23 00:16 I attest to the accuracy and integrity of this document