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LPASW/10/2019
2021 Latest Caselaw 458 j&K/2

Citation : 2021 Latest Caselaw 458 j&K/2
Judgement Date : 20 April, 2021

Jammu & Kashmir High Court - Srinagar Bench
LPASW/10/2019 on 20 April, 2021
                                                                                                               2




                          205 AN



                           HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR

                                                                              (Through V.M)
                                                                               LPA No. 10/2019
                          State of J&K and ors

                                                 Through:    Mr. B.A Dar, sr. AAG
                                                             (Through virtual mode)
                                                    v
                          Khursheed Ahmad Mir and ors

                                                 Through:    Mr. Zaffer A. Shah sr. adv with Mr. Hanan, adv.
                                                             (Through virtual mode)

                          CORAM:         Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                                         Hon'ble Mr Justice Vinod Chatterji Koul, Judge
                                                            ORDER

Registry has wrongly listed this matter before this Bench by ignoring the order dated o3.02.2021 wherein listing of the matter before a Bench of which one of us (Magrey-J) is not the member has already been passed.

Mr. Z.A Shah learned senior counsel further submits that the matter was heard and reserved for judgment on 24.12.2020 by a co- ordinate Division Bench of this court comprising Mr. Justice Sanjeev Kumar-J and Mr. Justice Rajnesh Oswal-J, but subsequent thereto on 29.01.2021 the Division Bench directed re-hearing of the matter quo clarification of some points on 10.03.2021 by physical mode.

In view of above, we feel that the matter shall be listed before the same Bench which had heard and reserved the matter on 24.12.2021 and subsequently directed the re-hearing on 10.03.2021 by holding the physical hearing.

List on 29.04.2021.

                                         (Vinod Chatterji Koul )         (Ali Mohammad Magrey)
                                              Judge                            Judge
                          Srinagar,
                          19.04.2021
                          AYAZ


SYED AYAZ HUSSAIN
2021.04.20 14:08
I attest to the accuracy and
integrity of this document
 

 
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