Through :- Mrs. Surinder Kour vs Union Of India And Ors
2021 Latest Caselaw 447 j&K

                                                                 S. No. 448
             HIGH COURT OF JAMMU AND KASHMIR
                            AT JAMMU

                                            IA No. 1/2017
                                            in
                                            SWP No. 2660/2016
                                                  ...Appellant/Petitioner(s)
Rajinder Kumar

                 Through :- Mrs. Surinder Kour, Sr. Advocate with
                            Ms. Manpreet Kour, Advocate
                v/s
                 <




Union of India and ors.
't
                                                       .....Respondent (s)

                 Through :- Mr. Vishal Sharma, ASGI
Coram:       HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                     ORDER

06.04.2021

Mrs. Surinder Kour, learned Senior Advocate seeks time to produce the

judgment passed by this Court. Time is granted.

List on 29.05.2021.

(RAJNESH OSWAL) JUDGE JAMMU 06.04.2021 Neha