United India Insurance Company ... vs Faizullah Khan And Ors
2021 Latest Caselaw 420 j&K/2

Citation : 2021 Latest Caselaw 420 j&K/2
Judgement Date : 9 April, 2021

Jammu & Kashmir High Court - Srinagar Bench

United India Insurance Company ... vs Faizullah Khan And Ors on 9 April, 2021

                                                                S. No. 213
                                                                After Notice Cause List
                      HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                                 (Through Video Conferencing)
                                                                CMAM No. 39/2017

       United India Insurance Company Limited                      .....Appellant(s)

                                 Through: Ms. Rifat Khalida, Advocate
              V/s
       Faizullah Khan and Ors.                                   ..... Respondent(s)

                                 Through: Mr. S. H. Naqashbandi, Advocate


       CORAM:
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                         ORDER

09.04.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 09.04.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.04.12 11:49

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