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Case: Lpa No. 42/202 vs Union Territory Of Jk & Ors
2021 Latest Caselaw 387 j&K/2

Citation : 2021 Latest Caselaw 387 j&K/2
Judgement Date : 2 April, 2021

Jammu & Kashmir High Court - Srinagar Bench
Case: Lpa No. 42/202 vs Union Territory Of Jk & Ors on 2 April, 2021
                                                             Sr. No. 103
                                                             Supp. List
    IN THE HIGH COURT OF JAMMU AND KASHMIR
                  AT SRINAGAR
CJ COURT

Case: LPA No. 42/2021
Mubashir Ashraf Bhat                                        ...Petitioner(s)

          Through: Mr. Mohammad Ayoub Bhat, Adv.

                                     Vs.

Union Territory of JK & Ors.                               ...Respondent(s)

          Through: Mr. Feroz Ahmad Sheikh, Dy. AG.


Coram: HON'BLE THE CHIEF JUSTICE
       HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL

                                  ORDER

02.04.2021

List this appeal along-with identical appeal LPA No. 39/2021 which is already fixed on the other date as both the appeals arising out of the common judgment.

Mr. Feroz Ahmad Sheikh, learned Dy. AG has accepted the notice on behalf of respondents and therefore service of notice upon them is dispensed with. He may seek instructions in this appeal as well.

List on 8th April 2021.


           (VINOD CHATTERJI KOUL)                   (PANKAJ MITHAL)
                          JUDGE                      CHIEF JUSTICE
SRINAGAR
02.04.2021
Altaf
 

 
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