Kuldeep Singh vs . State Of Hp & Ors.
2026 Latest Caselaw 802 HP

Himachal Pradesh High Court

Kuldeep Singh vs . State Of Hp & Ors. on 11 February, 2026

Kuldeep Singh vs. State of HP & Ors.

.

CWP No.1800 of 2026

11.02.2026 Present: Mr. Sanjeev Kumar Suri, Advocate for the petitioner.

Mr. Rajat Chauhan, Assistant Advocate General, for the respondents.

of CWP No.1800 of 2026

Notice. Mr. Rajat Chauhan, learned Assistant

Advocate General, appears and waives service of notice on rt behalf of the respondents and seeks four weeks' time to file

the reply.

List after four weeks.

CMP No.2364 of 2026

Notice in the aforesaid terms.

In the meantime, the operation of order dated

07.02.2026, (Annexure P-2) qua the petitioner is stayed till

the next date.

List on 16.03.2026.

( Romesh Verma ) Vacation Judge February 11, 2026 (Ritu)