Citation : 2026 Latest Caselaw 655 HP
Judgement Date : 4 February, 2026
Shashi Kumar Vs State of HP .
Cr.MP(M) No. 163 of 2026
.
04.02.2026. Present: Mr. Vinod Thakur, Advocate, for the petitioner.
Mr. Sikander Bhushan, Deputy Advocate General, for the respondents-State.
Notice. Mr. Sikander Bhushan, learned
of Deputy Advocate General appears and waives service rt of notice on behalf of the respondent.
List on 24.02.2026 before the appropriate
Bench. Status report be filed in the meanwhile.
(Jiya Lal Bhardwaj)
February 04, 2026 Vacation Judge [G.M}]
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