Nisha Devi vs . State Of H.P.
2026 Latest Caselaw 577 HP

Himachal Pradesh High Court

Nisha Devi vs . State Of H.P. on 2 February, 2026

Nisha Devi vs. State of H.P.

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CrMP(M) No. 143 of 2026

02.02.2026 Present: Mr. Mayank Sharma, Advocate for the petitioner.

Mr. Sidharth Jalta, Deputy Advocate General, for the respondent.

of Notice. Mr. Sidharth Jalta, learned Deputy

Advocate General, appears and waives service of rt notice on behalf of the respondent.

Let status report be filed on or before

24.02.2026.

( Jiya Lal Bhardwaj )

02nd February, 2026 Vacation Judge (Vriti)