Date Of Decision: 14.10.2024 vs State Of Himachal Pradesh
2024 Latest Caselaw 14966 HP

Himachal Pradesh High Court

Date Of Decision: 14.10.2024 vs State Of Himachal Pradesh on 14 October, 2024

Author: Sandeep Sharma

Bench: Sandeep Sharma

                                                                                                   2024:HHC:9682




   IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                                   Cr. MP (M) No. 2171 of 2024
                                                   Date of Decision: 14.10.2024
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Vineet                                                                    ...Petitioner
                                        Versus
State of Himachal Pradesh                                             ...Respondent
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Coram:
The Hon'ble Mr. Justice Sandeep Sharma, Judge.
Whether approved for reporting?1 .
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For the Petitioner:                 Mr. Vijay Chaudhary, Advocate.

For the Respondent:                      Mr. Vishal Panwar and Mr. B.C.Verma,
                                         Additional Advocate Generals, with Mr.
                                         Ravi Chauhan, Deputy Advocate
                                         General.

                                         ASI Pawan Kumar present alongwith
                                         the record.
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Sandeep Sharma, J. (Oral)

Having carefully perused the status report filed on

behalf of the respondent-State, learned counsel representing the

bail petitioner, seeks permission to withdraw the present petition at

this stage with liberty to file afresh at appropriate stage, in

accordance with law, if required and desired.

2. Ordered accordingly.

(Sandeep Sharma) Judge October 14,2024 (shankar)

VIKRANT Digitally signed by VIKRANT CHANDEL DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=JUDICIARY, Phone=5d2f851af76d452c04fe80af0eb04901baccf523a962b5b328d35fb9075dbb b0, PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER=b9ba41101dabcec1188a4f694ff769b34ac01c5f3677265199bb 13a3810dec17, CN=VIKRANT CHANDEL Reason: I am approving this document

CHANDEL Location:

Date: 2024-10-14 16:55:07 Foxit Reader Version: 9.0.0

Whether reporters of the local papers may be allowed to see the judgment?