_________________________________________________________________ vs Rajeev Aggarwal & Ors
2024 Latest Caselaw 14945 HP

Himachal Pradesh High Court

_________________________________________________________________ vs Rajeev Aggarwal & Ors on 4 October, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CMPMO No. 586 of 2024 Decided on: 4th October, 2024 _________________________________________________________________ Sushma Aggarwal ....Petitioner

Versus Rajeev Aggarwal & Ors ...Respondents _________________________________________________________________

Coram

Ms. Justice Jyotsna Rewal Dua, 1 Whether approved for reporting?

____________________________________________________________ For the petitioner: Mr. Jagmohan Singh Chandel, Advocate.

For the respondents:                  Nemo.


Jyotsna Rewal Dua, Judge

                 After     arguing        for    considerable          time,    learned

counsel for the petitioner sought permission to withdraw the

present petition. Permission granted. The petition is,

accordingly, dismissed as withdrawn.

Pending miscellaneous application(s), if any, also

to stand disposed of.

Jyotsna Rewal Dua Judge October 04, 2024 R.Atal

Whether reporters of Local Papers may be allowed to see the judgment?