Decided On: 04.10.2024 vs Rohan Chand Thakur & Others
2024 Latest Caselaw 14942 HP

Himachal Pradesh High Court

Decided On: 04.10.2024 vs Rohan Chand Thakur & Others on 4 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                         2024:HHC:9584

                           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                               COPC No.244 of 2024
                                                               in CWP No.3514 of 2023
                                                               Decided on: 04.10.2024
                      Raghubar Dass & others                                        ... Petitioners
                                             Versus
                      Rohan Chand Thakur & others                                   ... Respondents
                      Coram
                      Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
                      Whether approved for reporting?1
                      ____________________________________________________                               _
                      For the petitioners     :     Mr. Ashok Kumar, Advocate.
                      For the respondents             :        Mr. Dheeraj K. Vashisht, Advocate.
                      Ajay Mohan Goel, Judge (Oral)

Learned counsel for the respondents submits that the

judgment in issue stands complied with. This fact is acknowledged

by learned counsel for the petitioner.

2. Accordingly, these contempt proceedings are closed.

Notice stand discharged.

(Ajay Mohan Goel) Judge October 04, 2024 (Rishi)

Whether reporters of the local papers may be allowed to see the judgment?