Ramesh Kumar vs State Of Himachal Pradesh And Others
2024 Latest Caselaw 14941 HP

Himachal Pradesh High Court

Ramesh Kumar vs State Of Himachal Pradesh And Others on 4 October, 2024

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    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                            CWP No.11240 of 2024
                                            Date of Decision : 04.10.2024

Ramesh Kumar                                                       ...... Petitioner
                                     Versus

State of Himachal Pradesh and others
                                                                   ......Respondents

Coram:

The Hon'ble Mr. Justice Bipin Chander Negi, Judge
Whether approved for reporting?1

For the petitioner       :     Mr. Vinay Sharma, Advocate.

For the respondents :          Mr. B.N. Sharma, Additional Advocate General.

Bipin Chander Negi, Judge (oral)

Learned counsel for the petitioner submits that with respect to

the grievances being raised in the present petition, an appropriate

representation dated 02.07.2024 stands filed by the petitioner before the

quarter concerned. The same is appended along with the present petition

as Annexure P-1.

2. In view thereof, present petition stands disposed of, so also,

pending miscellaneous application(s), if any.

                                                       ( Bipin Chander Negi)
October 04, 2024 (KS)                                          Judge

Whether reporters of Local Papers may be allowed to see the judgment? Yes