Decided On: 12.10.2023 vs State Of H.P. & Another
2023 Latest Caselaw 16258 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA




                                                                           .

                                                      RSA No.301 of 2015
                                                      Decided on: 12.10.2023
    Smt. Kusum Chauhan & others                      ....Appellants/ petitioners.





                      Versus
    State of H.P. & another                         .... Respondents.

    Coram





    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.

    Whether approved for reporting?1
    For the appellants               :       None.
    For the respondents
                          r           :      Mr. Rupinder Singh Thakur, Mr.

                                             Pushpinder Jaswal,      Additional
                                             Advocate Generals, with Ms. Ranjna
                                             Patial, Mr. Sumit Sharma, Deputy
                                             Advocate Generals and Mr. Rajat
                                             Chauhan, Law Officer.



    Ajay Mohan Goel, Judge (Oral)

On the last date of hearing, fresh Court notice was

issued to the appellants. As per report of the Registry, appellant

No.4 is dead, whereas appellants No.1 to 3 stand served.

2. As none has put in appearance on behalf of appellants

No.1 to 3 despite service, present appeal is dismissed for non­

prosecution, so also the pending miscellaneous applications, if

any.

(Ajay Mohan Goel) Judge October 12, 2023 (Rishi)

Whether reporters of the local papers may be allowed to see the judgment?