Karam Singh vs . Shera Ram Alongwith Connected
2023 Latest Caselaw 16254 HP

Karam Singh Vs. Shera Ram alongwith connected matter

.

FAO No. 499 of 2012

with FAO No. 210 of 2014

FAO No. 499 of 2012

12.10.2023 Present: Mr. Abhishek Dogra, Advocate, for the appellant.

Mr. H.S.Rangra, Advocate, for respondent

No.1.

Mr. Navlesh Verma, Additional Advocate General with Mr. Prashant Sen, Deputy r Advocate General for respondents No. 2 and

FAO No. 210 of 2014

Mr. Navlesh Verma, Additional Advocate

General with Mr. Prashant Sen, Deputy Advocate General for the appellants.

Mr. H.S.Rangra, Advocate, for respondent No.1.

Mr. Abhishek Dogra, Advocate, for respondent No.2.

Arguments heard. Judgment reserved.

Rakesh Kainthla) Judge

October 12, 2023 (ravinder)