Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sundari Devi vs . Chet Ram
2023 Latest Caselaw 16121 HP

Citation : 2023 Latest Caselaw 16121 HP
Judgement Date : 11 October, 2023

Himachal Pradesh High Court
Sundari Devi vs . Chet Ram on 11 October, 2023
Bench: Virender Singh

Sundari Devi Vs. Chet Ram

.

RSA No.656 of 2015

11.10.2023 Present: Mr. B.P. Sharma, Senior Advocate, assisted by Mr. Arun Kumar, Advocate for the

appellant.

Mr. Shashi Shirshoo, Advocate for the respondent.

Arguments heard. Judgment reserved.

(Virender Singh)

Judge October 11, 2023(ps)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter