Anita Dhiman & Another vs State Of H.P. & Others
2023 Latest Caselaw 16105 HP

         IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                   CWP No. 5858 of 2023
                        Date of decision : 11.10.2023.




                                                                        .
    Anita Dhiman & another                      ...Petitioners.





                                   Versus
    State of H.P. & others                                           ...Respondents.





    Coram:
    The Hon'ble Mr. Justice Satyen Vaidya, Judge.





    Whether approved for reporting?1
    For the petitioners
                      r              :     Mr. Avinash Jaryal, Advocate.

    For the respondents             :      Mr. Y.P.S. Dhaulta, Addl. A.G., for
                                           the respondents.

    Satyen Vaidya, Judge (Oral):

Notice. Learned Additional Advocate General

accepts notice on behalf of the respondents.

2. Learned counsel for the petitioners submits that the

case of the petitioners is squarely covered by the judgment

passed by the Division Bench of this Court on 10.1.2020 in

CWP No. 2411 of 2019, titled Jagdish Chand vs. State of H.P. &

others. He further submits that petitioners shall be content in

case the respondents are directed to consider the case of the

petitioners in a time bound manner in light of judgment ibid.

Whether reporters of Local Papers may be allowed to see the judgment?

3. Accordingly, the petition is disposed of with the

direction to respondent No.2 to consider the case of the

.

petitioners within eight weeks from today in light of judgment

passed in CWP No. 2411 of 2019 and decide the same by

passing a speaking order. Needless to say, in case the

petitioners are found entitled to the same relief(s) as granted to

the petitioner in CWP No. 2411 of 2019, the same and identical

relief will be granted to the petitioners within the aforesaid

period. Pending miscellaneous application, if any, also stand

disposed of.

                                               (Satyen Vaidya)


    11th October, 2023                             Judge
         (kck)