Smt. Kamla Devi & Others vs . Munshi Ram (Since
2023 Latest Caselaw 15960 HP

Smt. Kamla Devi & others Vs. Munshi Ram (since Deceased) through his LRs Sh. Hari Krishan and others.

.

RSA No.574 of 2006

10.10.2023 Present: Mr. Dushyant Dadwal, Advocate, for the

appellants.

Mr. Ajay Sharma, Sr. Advocate, with Mr. Athrav Sharma, Advocate, for respondents No.1 (a) and 1(b).

r to None for respondents No. 2, 3, 5, 7 to 1o though represented.

Name of respondent No.12 has already been deleted.

Remaining respondents are ex parte.

Arguments heard. Judgment reserved.

(Rakesh Kainthla) Judge

October 10, 2023 (ravinder)