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Ranjiv Paul & Ors. vs . Union Of India & Ors.
2023 Latest Caselaw 15941 HP

Citation : 2023 Latest Caselaw 15941 HP
Judgement Date : 10 October, 2023

Himachal Pradesh High Court
Ranjiv Paul & Ors. vs . Union Of India & Ors. on 10 October, 2023
Bench: Satyen Vaidya

Ranjiv Paul & Ors. vs. Union of India & Ors.

.

CWP No. 4218 of 2023.

10.10.2023 Present: Mr. Amit Singh Chandel, Advocate, for the

petitioners.

Mr. Shiv Pal Manhans, Senior Panel Counsel, for respondent No.1.

Mr. Navlesh Verma, Advocate, for respondents No.2 and 3.

Mr. Anshul Bansal, Advocate, for respondent No.5.

CMP No. 14364 of 2023.

Allowed. The name of Mr. Anshul Bansal,

Advocate, be reflected in the judgment dated 22 nd

September, 2023, as counsel for respondent No.5. The

application stands disposed of.

(Satyen Vaidya) Judge 10th October, 2023.

(jai)

 
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