Citation : 2023 Latest Caselaw 15802 HP
Judgement Date : 9 October, 2023
Bhupeshwari Devi & others versus Ram Krishan
.
FAO No.393 of 2012 with Cross Objections No.104 of 2013
09.10.2023 Present: Mr. B.S. Attri, Advocate, for the appellants.
Mr. Mahesh Sharma, Advocate, for the respondent.
Arguments heard. Judgment reserved.
(Rakesh Kainthla)
Judge
October, 09, 2023 (saurav pathania)
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