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Uhl Power Co. Ltd. vs . State Of H.P.
2023 Latest Caselaw 15794 HP

Citation : 2023 Latest Caselaw 15794 HP
Judgement Date : 9 October, 2023

Himachal Pradesh High Court

Uhl Power Co. Ltd. vs . State Of H.P. on 9 October, 2023

Bench: Sushil Kukreja

UHL Power Co. Ltd. Vs. State of H.P.

.

Execution Petition No. 5 of 2022

09.10.2023 Present: Mr. Karan Sharma, Advocate, for the decree holder.

Mr. Mohinder Zharaick, Addl. A.G. with Ms. Leena Guleria, Dy. A.G. for the Judgment Debtor.

Learned counsel for the decree holder prays

for and is granted four weeks' further time to file fresh

calculations. As prayed for, list on 23th November, 2023

before the appropriate Bench.

( Sushil Kukreja ) Judge

09th October 2023 (tarun)

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