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Amrit Lal & Ors. vs . Subhasish Panda & Anr.
2023 Latest Caselaw 5876 HP

Citation : 2023 Latest Caselaw 5876 HP
Judgement Date : 15 May, 2023

Himachal Pradesh High Court

Amrit Lal & Ors. vs . Subhasish Panda & Anr. on 15 May, 2023

Bench: Jyotsna Rewal Dua

Amrit Lal & Ors. Vs. Subhasish Panda & Anr.

.

COPC No. 43/2023

15.05.2023 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Rupinder Singh, Mr. Navlesh Verma, Additional Advocates General with Ms. Seema Sharma, Mr. Sumit Sharma and Ms. Leena Guleria, Deputy Advocates General, for the respondents.

Judgment dated 25.05.2022 has still not been complied

with by the respondents.

At the persuasive request made by learned Deputy

Advocate General, list the matter on 31.05.2023.

Jyotsna Rewal Dua

Judge 15th May, 2023(Rohit)

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