State Of H.P. & Another vs . Shri Joginder Singh
2023 Latest Caselaw 5875 HP

State of H.P. & another vs. Shri Joginder Singh

CWP No.140 of 2023

.

15.05.2023 Present: Mr. Rajesh Mandhotra, Additional Advocate General, for the petitioners.

Mr. Vinay Mehta, Advocate, for the respondent.

Learned counsel for the respondent states that the

present case is squarely covered by the judgment dated

21.06.2021, passed in CWP No.3388 of 2021 by the Principal

Bench of this Court and judgment dated 17.11.2021, passed in

CWP No.7053 of 2021 alongwith connected matters, passed by

a Division Bench of this Court.

Learned Additional Advocate General seeks time to go

through the judgments and verify the facts.

As prayed, list during next week alongwith CWP

No.139 of 2023.

( Vivek Singh Thakur ) Judge

( Sushil Kukreja ) Judge May 15, 2023 (vt)