Karam Chand vs . Taro Devi & Anr.
2023 Latest Caselaw 5687 HP

Karam Chand Vs. Taro Devi & Anr.

FAO (FC) No. 43/2021

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11.05.2023 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the appellant.

Mr. Vishal Singh Thakur, Advocate, for the respondents.

CMP No. 4324/2023

rIn theto Reply, as prayed, be filed within four weeks.

meanwhile, execution and

implementation of judgment dated 04.03.2021, shall remain

stayed, subject to deposit of entire awarded amount

alongwith interest, in the Registry of this Court, within four

weeks.

List after four weeks.

( Vivek Singh Thakur ) Judge

( Sushil Kukreja ) Judge 11th May, 2023 (raman)