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Rajesh Kumar vs . State
2023 Latest Caselaw 5686 HP

Citation : 2023 Latest Caselaw 5686 HP
Judgement Date : 11 May, 2023

Himachal Pradesh High Court

Rajesh Kumar vs . State on 11 May, 2023

Bench: Vivek Singh Thakur

Rajesh Kumar vs. State

Cr.MP(M) No. 495 of 2023

11.05.2023 Present: Mr. Azad Kaith, Advocate for the petitioner.

Mr. R.P. Singh, Deputy Advocate General for the respondent.

Learned Additional Advocate General seeks further time

to go through judgment, referred by petitioner passed in Cr. Appeal No.

289 of 2021. As prayed, list for consideration on 18th May, 2023.


             May 11, 2023                                  (Vivek Singh Thakur)
             (ms)                                                   Judge

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Rajesh Kumar vs . State
2023 Latest Caselaw 5686 HP

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Rajesh Kumar vs . State2023 Latest Caselaw 5686 HP

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Rajesh Kumar vs . State
2023 Latest Caselaw 5686 HP