Braham Dass vs State Of H.P. & Others
2023 Latest Caselaw 5683 HP

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA Ex. Pet. No. 27 of 2023

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Decided on : 11.5.2023

Braham Dass

...Petitioner Versus

State of H.P. & others ...Respondents

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Coram

Hon'ble Mr. Justice Tarlok Singh Chauhan, Acting Chief Justice.

Hon'ble Mr. Justice Virender Singh, Judge Whether approved for reporting? no

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For the petitioner : Mr. Surinder Prakash

Sharma, Advocate.

For the respondents : Ms. Sharmila Patiyal, Additional Advocate General with Ms. Priyanka Chauhan,

Dy. A.G. with Mr. Rajat Chauhan, Law Officer.

Per Tarlok Singh Chauhan, Acting Chief Justice (oral):

The present execution petition is disposed of with

a direction to the respondents to comply with the

judgment dated 28.2.2022, passed by this Court in CWP

No. 758 of 2022, titled as "Braham Dass vs. State of H.P.

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& ors", within a period of four weeks. The pending

application(s), if any, are also disposed of.

2. For compliance, to come up on 15.6.2023.

(Tarlok Singh Chauhan) Acting Chief Justice

(Virender Singh)

Judge

May 11, 2023 Kalpana