Ajay Kumar & Anr. vs . State Of Hp & Ors. A/W Connected ...
2023 Latest Caselaw 5663 HP

Ajay Kumar & anr. Vs. State of HP & ors. a/w connected matter

CWP No.534 of 2022 a/w

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CWP No.5748 of 2021

CWP No.534 of 2022 11.05.2023 Present: Dr. Lalit K. Sharma, Advocate, for the

petitioners.

Mr. Rakesh Dhaulta, Additional Advocate General, for respondents No.1 to 4/State. Mr. T.S. Chauhan, Advocate, for respondent

No.5/HPSEBL.

Ms. Godawari, Advocate vice Mr. Vijay Kumar r Arora, Advocate, for respondent No.6. Mr. Arvind Sharma, Advocate, for respondent No.7/PNB.

CWP No.5748 of 2021 Dr. Lalit K. Sharma, Advocate, for the petitioners.

Mr. Rakesh Dhaulta, Additional Advocate General, for the respondents/State.

CWP No.534 of 2022 Learned counsel for the petitioners submits that

the present matter is squarely covered by judgment dated

31.05.2022, passed in CWP No.3446 of 2020 and judgment

dated 12.04.2023, passed by a Division Bench of this Court in

LPA No.156 of 2021, alongwith connected appeals.

Learned Additional Advocate General seeks

time to go through these judgments and, therefore, matter is

adjourned.

List on 23.05.2023.

CMP Nos.953 & 954 of 2022

Allowed. At this stage, petitioners are exempted

from filing translated copies/complete typed copy of Annexure

P-1, subject to filing of the same within seven days, as and when

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directed to do so.

The applications stand disposed of.

CWP No.5748 of 2022

Learned counsel for the petitioner submits that

the present matter is squarely covered by order dated

11.11.2022, passed by the Hon'ble Supreme Court in SLP

No.16949/2022, titled The Inspector General of Registration

& anr. Vs. G. Madhurambal & anr. and also judgment dated

28.03.2023, passed by a Division Bench of this High Court, in

CWP No.4514 of 2021, titled Alps Communication Pvt. Ltd.

Versus State of HP & ors.

Learned Additional Advocate General seeks

time to go through these judgments and, therefore, matter is

adjourned.

List alongwith connected petition, on the date

fixed above.

( Vivek Singh Thakur ) Judge

( Sushil Kukreja ) Judge May 11, 2023 (VH)