Mehar Chand vs The Himachal Road Transport
2023 Latest Caselaw 19085 HP

Himachal Pradesh High Court

Mehar Chand vs The Himachal Road Transport on 8 December, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                           .
         IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA





                                             CWP No.9369 of 2023
                                             Decided on: 08.12.2023





    Mehar Chand                                                         ...Petitioner.
                     Versus
    The Himachal Road Transport




                                                of
    Corporation & another                                              ... Respondents.

    Coram
    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
    Whether approved for reporting?
                     rt
    _____________________________________________________
    For the petitioner:     Mr. Shivendra Singh, Advocate.
    For the respondents:    Mr. Deeraj K. Vashisht, Advocate.

    Ajay Mohan Goel, Judge (Oral)

Learned counsel for the petitioner prays that the

petitioner may be permitted to withdraw the petition.

2. Petition is permitted to be withdrawn, as prayed for.

Pending miscellaneous applications, if any, stand disposed of.

(Ajay Mohan Goel) Judge December 08, 2023 (Rishi)

Whether reporters of the local papers may be allowed to see the judgment?