Himachal Pradesh High Court

Sushil Kumar Aged 54 Years Son vs Downloaded On - 20/10/2022 ... on 20 October, 2022

Bench: Satyen Vaidya

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA ON THE 20th DAY OF OCTOBER, 2022 BEFORE HON'BLE MR. JUSTICE SATYEN VAIDYA

CIVIL WRIT PETITION Nos. 2208, 3125, 3143, 4791, 5398, 5399

& 5400 of 2022

1. CWP No. 2208 of 2022

Between:-

1. SUSHIL KUMAR AGED 54 YEARS SON OF SHRI JAGMOHAN LAL, RESIDENT OF WARD NO.6 VILLAGE AND P.O

JAKHERA, TEHSIL AND DISTRICT UNA (H.P)-174315, PRESENTLY WORKING AS SEBPO, AT BLOCK DEVELOPMENT OFFICE, HAROLI, DISTRICT UNA (H.P).

2. PYARE LAL SHARMA AGED 54 YEARS SON OF SHRI MANOHAR LAL, RESIDENT OF VILLAGE BADASH, TEHSIL AND DISTRICT SHIMTA,

PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT BDO BASANTPUR, DISTRICT SHIMLA, H.P.

3. BHAGESH KUMAR AGED 48 YEARS SON OF SHRI GOVIND RAM, RESIDENT

OF VILLAGE AND P.O KUNIHAR, TEHSIL ARKI, DISTRICT SOLAN, PRESENTLY WORKING AS AUDITOR, AT

DPO SOLAN, DISTRICT SOLAN, H.P.

4. VIRENDER KUMAR AGED 54 YEARS SON OF SHRI BINU RAM, RESIDENT OF VILLAGE MANDRAGRA, P.O DHARMOUR, TEHSIL KARSOG, DISTRICT MANDI, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT BDO KARSOG, DISTRICT MANDI, H.P.

5. ANIL KUMAR DHIMAN AGED 55 YEARS SON OF SHRI RAVINDER CHAND, RESIDENT OF VILLAGE KURIALA, TEHSIL AND DISTRICT UNA,

PRESENTLY WORKING AS SEBPO, AT

BDO KULLU, DISTRICT KULLU, H.P

6. ASHOK KUMAR SON OF SHRI BISHAN

DASS, RESIDENT OF VILLAGE JHANDERA, P.O MARERA, TEHSIL JAISINGPUR, DISTRICT KANGRA, PRESENTLY WORKING AS SEBPO, AT SUJANPUR, DISTRICT HAMIRPUR, H.P

          TEHSIL
                  r        to

SATISH KUMAR SON OF SHRI HARI RAM , RESIDENT OF VILLAGE DABLA, JAISINGPUR, DISTRICT KANGRA, PRESENTLY WORKING AS SR

ASSISTANT, AT SUJANPUR, DISTRICT HAMIRPUR, H.P.

8. SUBHASH CHAND SON OF SHRI PARDHAN SINGH, RESIDENT OF

VILLAGE AND P.O JAROT, TEHSIL JAWALI, DISTRICT KANGRA, PRESENTLY WORKING AS SEBPO, AT

FATEHPUR, DISTRICT KANGRA, H.P.

9. JOGINDER SINGH SON OF SHRI HARI CHAND, RESIDENT OF VILLAGE DHELU, P.O DOHAH, TEHSIL

JOGINDER NAGAR , DISTRICT MANDI, PRESENTLY WORKING AS SEBPO, AT DHANOTU, DISTRICT MANDI, H.P.

10. MAHESH CHAND SON OF SHRI BHIKHAM CHAND, RESIDENT OF VILLAGE PARLOG, P.O OGLI, TEHSIL KARSOG, DISTRICT MANDI, PRESENTLY WORKING AS SEBPO, AT KARSOG, DISTRICT MANDI, H.P.

11. GHAN SHYAM SON OF SHRI AMAR CHAND, RESIDENT OF VILLAGE BUNG AND P.O POSHNA, TEHSIL NIRMAND, DISTRICT KULLU, PRESENTLY

WORKING AS SEBPO, AT BDO,

DISTRICT SHIMLA, H.P.

12. HANS RAJ SHARMA SON OF SHRI SANT

RAM SHARMA, RESIDENT OF VILLAGE DAWANG AND P.O CHANDI, TEHSIL KASAULI, DISTRICT SOLAN, PRESENTLY WORKING AS COOPERATIVE INSPECTOR, AT

JAUNAJI, DISTRICT SOLAN, H.P

13. SATISH KUMAR SON OF SHRI HARI RAM RESIDENT OF VILLAGE DABLA, TEHSIL r JAISINGPUR, DISTRICT

KANGRA, PRESENTLY WORKING AS SR ASSISTANT, AT SUJANPUR, DISTRICT HAMIRPUR, H.P

14. PARMESHWARI DAS SON OF SHRI

SARAN DASS, RESIDENT OF VILLAGE GHAMREHAR, P.O JALPEHAR TEHSIL JOGINDER NAGAR AND DISTRICT

MANDI, H.P, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT

CHAUNTRA, DISTRICT MANDI, H.P

15. PRAKRAM RAM SON OF SHRI KUNDAN

LAL, RESIDENT OF VILLAGE KHAJ, P.O CHAUNTRA, TEHSIL JOGINDER NAGAR AND DISTRICT MANDI, H.P, PRESENTLY RETIRED AS SR. ASSISTANT(P)

16. AMAR SINGH SON OF SHRI AMRIT SINGH RESIDENT OF VILLAGE BASANTPUR, P.O SHEHROL, TEHSIL ARKI, DISTRICT SOLAN, H.P-173221, PRESENTLY WORKING AS SEBPO, AT

HRRDD, KASUMTI, DISTRICT SHIMLA, H.P

17. SANJAY KUMAR BHATIA SON OF SHRI

MANOHAR BHATIA, RESIDENT OF

VILLAGE TRIMNRTI BHAWAN, SYMMETRY ROAD, SANJAULI, DISTRICT SHIMLA, H.P-171006,

PRESENTLY WORKING AS AT HRRDD, KASUMTI, DISTRICT SHIMLA, H.P.

18. SUSHIL KUMAR SHARMA YEARS SON OF SHRI JEET RAM SHARMA,

RESIDENT OF SHARMA NIWAS, HOUSE NO. 122, SHIVNAGAR, KASUMTI SHIMLA, PRESENTLY WORKING AT, KASUMTI, DISTRICT SHIMLA, H.P.

19. MOHINDER SINGH BHATIA SON OF

SHRI KARTAR SINGH, RESIDENT OF VILLAGE AND P.O BEEHAM, TEHSIL DEHRA, DISTRICT KANGRA, PRESENTLY WORKING AS FINANCE

CONTROLLER, AT HRRDD, KASUMTI, DISTRICT SHIMLA, H.P.

20. VINOD KUMAR SON OF SHRI SHYAMANAND, RESIDENT OF VILLAGE

AND P.O GALEHA, TEHSIL KOTKHAI, DISTRICT SHIMLA, PRESENTLY WORKING AS , AT ARCF DISTRICT

SHIMLA, H.P.

21. HARNINDER THAKUR, SON OF SHRI SHIV CHAND, RESIDENT OF VILLAGE SHAMLIG, P.O RAMPUR KEOSTHAL, TEHSIL AND DISTRICT SHIMLA, PRESENTLY WORKING AS AUDITOR, AT PANCHAYAT OFFICE SOLAN, DISTRICT SOLAN, H.P.

22. TARUN KUMAR NEHRU SON OF SHRI JN NEHRU, RESIDENT OF NEHRU KOTTAGE, CHAKKAR, DISTRICT SHIMLA, RETIRED AS ASSISTANT

REGISTERAR, AT COPERATIVE,

DISTRICT SHIMLA, H.P.

23. TARA CHAND JISTA SON OF SHRI KR

JISTA RESIDENT OF VILLAGE AND P.O SARPARA, TEHSIL RAMPUR, DISTRICT SHIMLA, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT CO OPERATVE SOCIETY, RAMPUR

DISTRICT SHIMLA, H.P

24. PREM LAL SON OF SHRI DILU RAM RESIDENT OF VILLAGE AND P.O

TATTAPANI, TEHSIL KARSOG,

DISTRICT MANDI, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT BDO TOTU, DISTRICT SHIMLA, H.P.

25. RAJESHWAR DHIMAN SON OF SHRI JAGMOHAN LAL, RESIDENT OF VILLAGE NARWANA BAZAR AND P.O

YOL CANTT, TEHSIL DHARAMSHALA AND DISTRICT KANGRA (H.P),

PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT BLOCK DEVELOPMENT OFFICE, HAROLI, DISTRICT UNA (H.P)

26. JAI PAL AGED 54 YEARS SON OF SHRI DHANI RAM, RESIDENT OF VILLAGE NANOWA AND P.O CHAMDAR, TEHSIL RAM SHEHAR AND DISTRICT SOLAN (H.P), PRESENTLY WORKING AS AUDITOR , AT DPO OFFICE, DISTRICT UNA (H.P).

27. VINOD KUMAR SON OF SHRI UATTAM SINGH RESIDENT OF VILLAGE AND P.O

PALOH, TEHSIL AMB AND DISTRICT UNA (H.P), PRESENTLY WORKING AS AUDITOR, AT D.P.O OFFICE, DISTRICT UNA (H.P)

28. SURINDER KUMAR SON OF SHRI SANTOSH KUMAR, B.D.O COLONY GAGRET, DISTRICT UNA

(H.P)PRESENTLY WORKING AS SEBPO, AT DRDO, DISTRICT UNA (H.P).

29. VIJAY KUMAR SON OF SHRI AMAR SINGH, RESIDENT OF VILLAGE AND

P.O NAKROH, TEHSIL AMB AND DISTRICT UNA (H.P), PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT BLOCK DEVELOPMENT OFFICE,

AMB, DISTRICT UNA (H.P)

30. SANJEEV KUMAR PURI SON OF SHRI SOM NATH PURI, RESIDENT OF VILLAGE AND P.O MANJHOLI, TEHSIL NALAGARH AND DISTRICT SOLAN

(H.P), PRESENTLY WORKING AS BDO, AT BLOCK DEVELOPMENT OFFICE, NADAUN, DISTRICT HAMIRPUR (H.P).

31. PAWAN KUMAR (RETIRED) SON OF

SHRI SATPAL, RESIDENT OF WARD NO.6 VILLAGE AND P.O RAMPUR, TEHSIL AND DISTRICT UNA (H.P),

32. MUKESH KUMAR SON OF SHRI PRITHI CHAND, RESIDENT OF WARD NO.6 MOHALL PURIAN, TEHSIL AND DISTRICT UNA (H.P), PRESENTLY WORKING AS SEBPO, AT BLOCK DEVELOPMENT OFFICE, UNA, DISTRICT UNA (H.P)

33. BALRAM KUMAR (RETIRED) AGED 54 YEARS SON OF SHRI TELU RAM,

RESIDENT OF WARD NO.5 VILLAGE ANDP.O SANTOKHGARH, TEHSIL AND DISTRICT UNA (H.P).

....PETITIONERS

(BY SH. ABHISHEK SHARMA, ADVOCATE)

AND

1. STATE OF HP THROUGH ITS SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT, GOVERNMENT OF

HIMACHAL PRADESH, SHIMLA-171002.

2. THE DIRECTOR RURAL EVELOPMENT DEPARTMENT, HIMACHAL PRADESH,

SHIMLA-171009.

3. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION, SHIMLA, THROUGH ITS SECRETARY, NIGAM VIHAR, SHIMLA

171002.

....RESPONDENTS

(SH. DESH RAJ THAKUR, ADDITIONAL ADVOCATE GENERAL, FOR R-1 AND 2)

(SH. VIKRANT THAKUR, ADVOCATE, FOR R-3)

2. CWP No. 3125 of 2022

Between:-

1. KAM RAJ SON OF SHRI KUNDAN LAL, RESIDENT OF VILLAGE SANOG, P.O ROURREL, TEHSIL AND DISTRICT SHIMLA, H.P, PRESENTLY WORKING AS SEBPO, AT MASHOBRA, DISTRICT SHIMLA, H.P.(BATCH-1996)

2. PAWAN KUMAR SON OF SHRI CHET RAM SHARMA, RESIDENT OF VILLAGE POKHTU, P.O BATAL, TEHSIL ARKI, DISTRICT SOLAN, PRESENTLY

WORKING AS AUDITOR, AT DPO

SOLAN, DISTRICT SOLAN, H.P.(BATCH- 1996)

3. ANJANA DEVI WIFE OF SHRI. HEMANT

ARKI TEHSIL ARKI, DISTRICT SOLAN, PRESENTLY WORKING AS AUDITOR, AT DPO SOLAN, DISTRICT SOLAN, H.P.

(BATCH -1996)

4. NEEL KANTH SON OF SHRI SACHIDA

KALEEN, P.O SAPROON, TEHSIL 9 AND

DISTRICT SOLAN, PRESENTLY WORKING AS PROGRESS ASSISTANT, BDO RAJGARH, DISTRICT SIRMAUR H.P.(BATCH - 1996)

5. SUNILA SHARMA WIFE OF SHRI AJAY KALIA, RESIDENT OF SCIENTIST COLONY, TEHSIL AND DISTRICT

SOLAN, PRESENTLY WORKING AS SEBPO, AT BDO SOLAN, DISTRICT

SOLAN, H.P..(BATCH -1996)

6. DEVI SINGH SON OF SHRI NANKU

SINGH RESIDENT OF VILLAGE BASNDOR, P.O SARAHAN, TEHSIL AND DISTRICT CHAMBA, PRESENTLY WORKING AS SEBPO, AT MEHLA, DISTRICT CHAMBA, H.P.(BATCH-1996).

7. SHYAM DUTT SON OF SHRI MANSA RAM RESIDENT OF VILLAGE AND P.O KUTHAR, TEHSIL KASAULI, DISTRICT SOLAN, PRESENTLY WORKING AS PANCHAYAT SECRETARY, ATBDO,

DHARAMPUR, DISTRICT SOLAN, H.P.(BATCH -1996)

8. RAM SWAROOP VERMA SON OF SHRI

ROOP RAM VERMA, RESIDENT OF

VILLAGE KOTI, P.O BADAHRI, TEHSIL AND DISTRICT SHIMLA, PRESENTLY WORKING AS SEBPO, AT BDO

DHARAMPUR, DISTRICT SOLAN, H.P.(BATCH -1996)

9. INDER CHAND SON OF SHRI LACHHMI NAND, RESIDENT OF VILLAGE AND P.O

ROPA, TEHSIL POOH, DISTRICT KINNAUR, PRESENTLY WORKING AS SEBPO, AT BDO POOH, DISTRICT KINNAUR, H.P.(BATCH -1996)

10. JAHANARA WIFE OF SHRI ALI AHMED ,

RESIDENT OF HOUSE NO. 145/1 KUNDAN BAG, DISTRICT SIRMAUR, PRESENTLY WORKING AS AUDITOR, AT DPO NAHAN, DISTRICT SIRMAUR, H.P.

(BATCH -1996).

....PETITIONERS

(BY ABHISHEK SHARMA, ADVOCATE)

AND

1. STATE OF HP AND ORS THROUGH ITS

SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002.

2. THE DIRECTOR RURAL DEVELOPMENT DEPARTMENT HIMACHAL PRADESH, SHIMLA -171009.

3. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION, SHIMLA, THROUGH ITS

SECRETARY, NIGAM VIHAR, SHIMLA171002.

....RESPONDENTS

(SH. DESH RAJ THAKUR, ADDITIONAL ADVOCATE GENERAL, FOR R-1 AND 2)

(SH. VIKRANT THAKUR, ADVOCATE, FOR R-3)

3. CWP No. 3143 of 2022

Between:

1. RAJ KUMAR SON OF SHRI LACHHU RAM RESIDENT OF VILLAGE TIUN KHASS P.O KOTHI, TEHSIL GHUMARWIN, DISTRICT BILASPUR,

PRESENTLY WORKING AS SR AT

JHANDUTTA, DISTRICT BILASPUR, ASSISTANT(PROGRESS), H.P.(BATCH - 1996).

2. UTTAM KUMAR SON OF SHRI RAMESH

KUMAR, RESIDENT OF VILLAGE SHAKRA, TEHSIL KARSOG, DISTRICT MANDI, PRESENTLY WORKING AS

INSPECTOR, AT HRRDD, KASUMTI, DISTRICT SHIMLA, H.P. (BATCH-1996).

3. PUNAM WIFE OF SHRI RAM SINGH RESIDENT OF RAM SINGH HOUSE,

RAM NAGAR -4 DISTRICT SHIMLA, PRESENTLY WORKING AT HRRDD, KASUMTI, DISTRICT SHIMLA, AND H.P. (BATCH-1996).

4. RAKESH KUMAR SHARMA SON OF SHRI RATTAN SHARMA, RESIDENT OF VILLAGE JUBBAR, P.O DURGAPUR, TEHSIL SUNNI, DISTRICT SHIMLA, PRESENTLY KASUMTI, WORKING AS

PANCHAYAT INSPECTOR, AT HRRDD, DISTRICT SHIMLA, H.P. (BATCH-1996).

5. RAM KRISHAN SON OF SHRI RAM LAL

9 RESIDENT OF VILLAGE BARGAL, P.O

BARAGAON, TEHSIL KUMARSEIN, DISTRICT SHIMLA, PRESENTLY WORKING AT HRRDD, KASUMTI,

DISTRICT SHIMLA, H.P. (BATCH-1996).

6. DIWAKAR DUTT SHARMA SON OF SHRI RAMESH DUTT, RESIDENT OF VILLAGE BAGRI, P.O BAROG, TEHSIL THEOG,

DISTRICT SHIMLA, PRESENTLY WORKING AS AT HRRDD, KASUMTI, DISTRICT SHIMLA, H.P. (BATCH1996).

7. KIRAN KHIMTA W/O SH. SHYAM KHIMTA, RESIDENT OF ANNY

COTTAGE, PANTHAGHATI, DISTRICT SHIMLA,, PRESENTLY WORKING AS SENIOR ASSISTANT, AT HRRDD, KASUMPTI, DISTRICT SHIMLA, H.P.

(BATCH-1996).

8. RAMESH KUMAR SON OF SHRI PURAN

CHAND SHARMA, RESIDENT OF HOUSE NO. 62/12 RAM NAGAR MANDI,

DISTRICT MANDI, PRESENTLY WORKING AS AUDITOR, AT DPO, DISTRICT SHIMLA, H.P. (BATCH-1996).

9. PANNA LAL CHAUHAN SON OF SHRI RAMESH CHAND, RESIDENT OF VILLAGE SHITHANA, P.O DHANAS, TEHSIL CHOPAL, DISTRICT SHIMLA, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT DIVISION BLOCK SANGRAH, DISTRICT SHIMLA, H.P. (BATCH-1996).

10. MADAN LAL SHARMA SON OF SHRI RAM LAL, RESIDENT OF VILLAGE KHANDEL AND P.O NAG JUBBER, TEHSIL THEOG, DISTRICT SHIMLA,

PRESENTLY WORKING AS PANCHAYAT

INSPECTOR, AT BDO, RAMPUR DISTRICT SHIMLA, H.P. (BATCH-1996).

....PETITIONERS

(BY ABHISHEK SHARMA, ADVOCATE)

AND

1. STATE OF HP THROUGH ITS SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT, GOVT. OF HP SHIMLA- 171002

2. THE DIRECTOR RURAL DEVELOPMENT DEPARTMENT HP SHIMLA-171009

3. HPPSC SHIMLA THROUGH ITS

SECRETARY, NIGAM VIHAR, SHIMLA- 171002.

....RESPONDENTS

(SH. DESH RAJ THAKUR, ADDITIONAL ADVOCATE GENERAL, FOR R-1 AND 2)

(SH. VIKRANT THAKUR, ADVOCATE, FOR R-3)

4. CWP No. 4791 of 2022

Between:-

1. NISHA GUPTA AND ORS WIFE OF SHRI GOPAL KRISHAN, RESIDENT OF HOUSE NO. 31 PHASE 3, GREEN ADVANCE COLONY, DISTRICT UNA (H.P)-174315, PRESENTLY WORKING AS SEBPO, AT BLOCK DEVELOPMENT OFFICE,

GAGRET, DISTRICT UNA (H.P). (BATCH- 1996)

2. SANJAY KUMAR AGED 54 YEARS, SON

OF SHRI ISHAR DASS, RESIDENT OF

VILLAGE KAILASH NAGAR AND P.O NAKROH, TEHSIL GHANARI AND DISTRICT UNA (H.P), PRESENTLY

WORKING AS EXTENSION OFFICER, AT BLOCK DEVELOPMENT OFFICE, GAGRET, DISTRICT UNA (H.P). (BATCH- 1996)

3. ANAND KUMAR AGED 54 YEARS, SON OF SHRI RAM MURTY, RESIDENT OF SANTOKH GARH, DISTRICT UNA (H.P)-, PRESENTLY SR. ASSISTANT

(PROGRESS), AT BLOCK WORKING AS

DEVELOPMENT OFFICE UNA, DISTRICT UNA (H.P).(BATCH1996)

4. RAJNEESH KUMAR, AGED 54 YEARS, SON OF SHRI RAMESH KUMAR,

RESIDENT OF VILLAGE SALOH, TEHSIL HAROLI AND DISTRICT UNA (H.P), PRESENTLY WORKING AS SR

ASSISTANT (PROGRESS), AT BLOCK DEVELOPMENT OFFICE, GAGRET,

DISTRICT UNA (H.P).(BATCH-1996)

5. BRIJESH KUMAR AGED 53 YEARS, SON

OF SHRI GULAT RAM RESIDENT OF VILLAGE FRUINKOTI, P.O PUJARLI TEHSIL ROHROO, DISTRICT SHIMLA, PRESENTLY WORKING AS SEBPO, AT HPRDD, KASUMTI, DISTRICT SHIMLA, H.P. .(BATCH -1996)

6. SUBHASH CHAND AGED 53 YEARS SON OF SHRI PIAR CHAND RESIDENT OF VILLAGE AND P.O AERLA, TEHSIL BAROH, DISTRICT KANGRA,

PRESENTLY WORKING AS SEBPO, AT KANGRA DISTRICT, H.P.(BATCH - 1996).

7. RAJ KUMAR AGED 50 YEARS, SON OF

SHRI LACHHU RAM , RESIDENT OF VILLAGE TIUN KHASS P.O KOTHI, TEHSIL GHUMARWIN, DISTRICT

BILASPUR, PRESENTLY WORKING AS SR ASSISTANT(PROGRESS), AT JHANDUTTA, DISTRICT BILASPUR, H.P.(BATCH -1996).

8. PARMOD SHARMA, AGED 47 YEARS, SON OF KARNAIL SINGH, RESIDENT OF VILLAGE CHHERU P.O DEV NAGAR, TEHSIL AND DISTRICT SHIMLA,

PRESENTLY WORKING AS EXTENSION

OFFICER INDUSTRIES, AT DISTRICY INDUSTRU CENTER, SHIMLA, H.P.(BATCH -1996).

9. BHAG SINGH PAMTA, AGED 51 YEARS,

SON OF LAGANU RAM, RESIDENT OF VILLAGE GAUNCHA, P.O BHARANA, TEHSIL NERWA AND DISTRICT

SHIMLA, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT BDO

JUBBAL, H.P.(BATCH -1996).

10. ONKAR CHAND AGED 49 YEARS, SON

OF SHRI DEV RAJ, RESIDENT OF VILLAGE KHOLI, TEHSIL AND DISTRICT KANGRA, PRESENTLY WORKING AS SENIOR ASSISTANT PROGRESS, AT BDO BADOH, DISTRICT KANGRA, H.P.(BATCH.-1996)

11. NITIN KUMAR SHARMA AGED 50 YEARS, SON OF SHRI BANWARI LAL, RESIDENT OF VILLAGE KAKREN, PO ALAMPUR TEHSIL JAISINGPUR AND

DISTRICT KANGRA, PRESENTLY WORKING AS SDSCO, AT BDO DHARAMSHALA, DISTRICT KANGRA, H.P.(BATCH.-1996)

12. BHUPINDAR SINGH, AGED 49 YEARS, SON OF SHRI DHARAM SINGH, RESIDENT OF VILLAGE UPPER

NAHALANA, PO NAHALANA, TEHSIL JAISINGPUR AND DISTRICT KANGRA, PRESENTLY WORKING AS SUBJECT MATTER SPECIALIST, AT BDO NADAUN, DISTRICT HAMIRPUR,

H.P.(BATCH.-1996)

13. ASHEESH KUMAR, AGED 49 YEARS, SON OF SHRI BIHARI LAL, RESIDENT

OF DOGRA LODGE, NEAR 103 TUNNEL

SHIMLA ,TEHSIL AND DISTRICT SHIMLA, PRESENTLY WORKING AS INSPECTOR COOPERATIVE SOCIETIES, AT ASSISATANT REGISTERAR OFFICE

DHARAMSHALA, DISTRICT KANGRA, H.P.(BATCH.-1996)

14. ASHA, AGED 54 YEARS, DAUGHTER OF

SHRI BASHERI RAM, RESIDENT OF VPO KHANIYARA ,TEHSIL

DHARAMSHALA AND DISTRICT KANGRA, PRESENTLY WORKING AS INSPECTOR COOPERATIVE SOCIETIES,

AT ASSISATANT REGISTERAR OFFICE DHARAMSHALA, DISTRICT KANGRA, H.P.(BATCH.-1996)

....PETITIONER (BY ABHISHEK SHARMA, ADVOCATE)

AND

1. STATE OF HP AND ORS THROUGH ITS SECRETARY, DEPARTMENT OF RURAL

DEVELOPMENT, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA -171002

2. THE DIRECTOR RURAL DEVELOPMENT

DEPARTMENT HIMACHAL PRADESH,

SHIMLA -171009.

3. HPPSC SHIMLA, THROUGH ITS SECRETARY, NIGAM VIHAR, SHIMLA-

171002.

....RESPONDENTS (SH. DESH RAJ THAKUR, ADDITIONAL ADVOCATE GENERAL, FOR R-1 AND 2)

r to (SH. VIKRANT THAKUR, ADVOCATE, FOR R-3)

CWP No. 5398 of 2022

Between:-

1. KIRAN KUMAR AND ORS AGED 49 YEARS, SON OF SHRI KALU RAM,

RESIDENT OF VILLAGE SATROL AND P.O MAMLIGH, TEHSIL KANDAGHAT, DISTRICT SOLAN, PRESENTLY WORKING AS ADO, AT DHARAMPUR,

DISTRICT SOLAN, H.P.(BATCH -1998).

2. HARI DAS AGED 54 YEARS, SON OF SHRI HIROO RAM ,RESIDENT OF VILLAGE DAHAR, P.O GAURA,

TEHSIL KANDAGHAT, DISTRICT SOLAN, H.P, PRESENTLY WORKING AS PANCHAYAT SUB INSPECTOR, AT BDO RAJGARH, DISTRICT SIRMAUR, H.P. .(BATCH -1998)

3. RAM CHANDER AGED 49 YEARS, SON OF SHRI PARAS RAM ,RESIDENT OF VILLAGE LAHOG, P.O BAROG, TEHSIL THEOG, DISTRICT SHIMLA, PRESENTLY WORKING AS

SENIOR ASSISTANT, AT BDO MASHOBRA, DISTRICT SHIMLA, H.P. .(BATCH -1998)

4. DEEP BHARTI, AGED 47, SON OF SHRI

NATHU RAM, RESIDENT OF VILLAGE BASADHAR, P.O NERWA, TEHSIL CHOPAL, DISTRICT SHIMLA,

PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT BDO MASHOBRA, DISTRICT SHIMLA, H.P. .(BATCH -1998)

5. HARDEV SHARMA AGED 49 YEARS,

SON OF SHRI HEERA SHARMA, RESIDENT OF VILLAGE 26/3 DOGRA BUILDING SANJAULI, DISTRICT SHIMLA, PRESENTLY WORKING AS

PANCHAYAT SECRETARY, BDO

MASHOBRA, DISTRICT SHIMLA, H.P. .(BATCH -1998)

6. RANJU VERMA, AGED 45 YEARS, WIFE OF SHRI RAJINDER CHAUHAN,

RESIDENT OF VILLAGE SOSA, P.O KANAHAR, TEHSIL KUMARSEIN, DISTRICT SHIMLA, PRESENTLY

WORKING AS PANCHAYAT, AT BDO MASHOBRA, DISTRICT SHIMLA, H.P.

.(BATCH -1998)

7. MANGESH KAISTHA, AGED 48 YEARS,

SON OF SHRI RAM JI DAS KAISTHA, RESIDENT OF CHAITANY APARTMENT, LOWER TOTU, DISTRICT SHIMLA, PRESENTLY WORKING AS PANCHAYAT SECRETARY, AT BDO TOTU, DISTRICT SHIMLA, H.P.(BATCH -1998).

8. PARAS RAM AGED 50 YEARS, SON OF SHRI DHANI RAM , RESIDENT OF VILLAGE DEEV, P.O GHUGGU GHAT, TEHSIL ARKI, DISTRICT SOLAN,

PRESENTLY WORKING AS PANCHAYAT SECRETARY, AT BDO KUNIHAR, DISTRICT SOLAN, H.P.(BATCH -1998).

9. INDER SINGH VERMA, AGED 53 YEARS,

SON OF SHRI KAILASH VERMA, RESIDENT OF VILLAGE AND P.O BASANTPUR, TEHSIL SUNNI, DISTRICT

SHIMLA, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT AT BDO BASANTPUR, DISTRICT SHIMLA, H.P.(BATCH -1998).

10. HEM RAJ, AGED 48 YEARS, SON OF SHRI HANS RAJ , RESIDENT OF VILLAGE MASHERGIDHAR, P.O LUHRI, TEHSIL ANNI, DISTRICT

KULLU, PRESENTLY WORKING AS

PANCHAYAT INSPECTOR.(BATCH - 1998).

11. SHISHU PAL AGED 52 YEARS, SON OF SHRI JAGAT RAM ,RESIDENT

OF VILLAGE BHANANA, P.O KIRTI, TEHSIL KOTGARH, DISTRICT SHIMLA, PRESENTLY WORKING AS PANCHAYAT

SECRETARY, AT BDO NARKANDA, DISTRICT SHIMLA, H.P.(BATCH -1998).

12. NARAIN SINGH MANTA AGED 51 YEARS, SON OF SHRI BIJA RAM,

RESIDENT OF VILLAGE AND P.O THANGAR, TEHSIL NERWA, DISTRICT SHIMLA, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT BDO CHHOHAR, DISTRICT SHIMLA, H.P.(BATCH -1998)

13. VINOD KUMAR, AGED 45 YEARS, SON OF SHRI BHAGAT RAM, RESIDENT OF VILLAGE JAGOTI, P.O KALOTI, TEHSIL CHIRGAON, DISTRICT SHIMLA,

PRESENTLY WORKING WORKING AS PANCHAYAT SECRETARY, AT BDO ROHRU, DISTRICT SHIMLA, H.P. (BATCH -1998)

14. CHAMAN LAL, AGED 49 YEARS, SON OF SHRI ANANT RAM , RESIDENT OF VILLAGE AND P.O BAKHROT, TEHSIL

KARSOG, DISTRICT MANDI, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, AT BDO KARSOG, DISTRICT MANDI, H.P.(BATCH -1998)

15. AMAR NATH, AGED 50 YEARS, SON OF SHRI SHYAM LAL , RESIDENT OF VILLAGE SHANSH, P.O MAHUN NAG, TEHSIL KARSOG, DISTRICT MANDI,

PRESENTLY WORKING AS PANCHAYAT

SUB INSPECTOR, AT BDO CHAURAG, DISTRICT MANDI, H.P.(BATCH -1998)

16. MANOHAR LAL SHARMA, AGED 51 YEARS, SON OF SHRI KHEM CHAND,

RESIDENT OF VILLAGE AND P.O SHAKRA, TEHSIL KARSOG, DISTRICT MANDI, PRESENTLY WORKING AS

PANCHAYAT SECRETARY, AT BDO CHURAG, DISTRICT MANDI,

H.P.(BATCH -1998)

17. PURAN CHAND, AGED 48 YEARS, SON

OF SHRI DAYAL RAM, RESIDENT OF VILLAGE BHUTHI, P.O AND TEHSIL KARSOG, DISTRICT MANDI, PRESENTLY WORKING AS PANCHAYAT SECRETARY, AT BDO CHURAG, DISTRICT MANDI, H.P.(BATCH -1998)

18. RAVI KUMAR, AGED 48 YEARS, SON OF SHRI KARAM SINGH, RESIDENT OF VILLAGE BENSHVA, P.O REOG, TEHSIL SUNNI, DISTRICT SHIMLA, PRESENTLY

WORKING AS PANCHAYAT INSPECTOR, AT BDO NALAGARH, DISTRICT SOLAN, H.P.(BATCH -1998)

19. VIJAY KUMAR, AGED 54 YEARS, SON

OF SHRI BHAGWAN CHAND, RESIDENT OF VILLAGE MOHALLA KHARURA, TEHSIL AND DISTRICT CHAMBA,

PRESENTLY WORKING AS EXTENSION OFFICER, AT MEHLA, DISTRICT CHAMBA, H.P.(BATCH -1998).

20. ONKAR CHAND, AGED 49 YEARS, SON

OF SHRI BISHAMBAR DASS , RESIDENT OF VILLAGE AND P.O CHANNOUR, TEHSIL INDORA, DISTRICT KANGRA, PRESENTLY WORKING AS PANCHAYAT

INSPECTOR, AT INDORA, DISTRICT

KANGRA, H.P.(BATCH.-1998)

21. PRAVESH KUMAR AGED 49 YEARS, SON OF SHRI PURSHOTAM LAL, RESIDENT OF VILLAGE AND P.O

BALDHAR, TEHSIL NAGROTA BAGWAN, DISTRICT KANGRA, PRESENTLY WORKING AS SEBPO, AT BDO, BAROH,

DISTRICT KANGRA, H.P.(BATCH -1998).

22. RAJESH KUMAR, AGED 49 YEARS, SON OF SHRI ISHWARI KUMAR, RESIDENT OF MOHALLA KHARURA, TEHSIL AND

DISTRICT CHAMBA, PRESENTLY WORKING AS EXTENSION OFFICER, AT DISTRICT CHAMBA, H.P.(BATCH - 1998).

23. SUNIL KAUSHIK AGED 49 YEARS, SON OF SHRI BRAHMA NAND KAUSHIK, RESIDENT OF VILLAGE BADOON, P.O TUNDAL, TEHSIL KANDAGHAT, DISTRICT SOLAN, PRESENTLY

WORKING AS PANCHAYAT, AT DISTRICT SOLAN, H.P. (BATCH -1998).

24. GULAB SINGH, AGED 51 YEARS, SON

OF SHRI BIRJA NAND, RESIDENT OF

VILLAGE AMBOT, P.O PEKHA, TEHSIL CHIRGAON, DISTRICT SHIMLA, PRESENTLY WORKING AS PANCHAYAT

SECRETARY, AT CHHOHARA, DISTRICT SHIMLA, H.P.(BATCH -1998).

25. SURENDER SHARMA AGED 51 YEARS, SON OF SHRI GITA RAM, RESIDENT OF

VILLAGE GADHLA, P.O BASAL TEHSIL AND DISTRICT SOLAN, PRESENTLY WORKING AS INSPECTOR CO- OPERATIVE SOCITIES, AT ARCS

KANDAGHAT, DISTRICT SOLAN,

H.P.(BATCH -1998).

26. MADAN LAL VERMA AGED 47 YEARS, SON OF SHRI GEETA RAM, RESIDENT OF VILLAGE HADHON, TEHSIL

KANDAGHAT, DISTRICT SOLAN, PRESENTLY WORKING AS PANCHAYAT SUB INSPECTOR, AT BDO KANDAGHAT,

DISTRICT SOLAN, H.P.(BATCH -1998).

27. RAKESH KUMAR, AGED 51 YEARS, SON OF SHRI MANGLI RAM ,RESIDENT OF VILLAGE AND P.O KHANGTERI,

TEHSIL ROHRU, DISTRICT SHIMLA, PRESENTLY WORKING AS PANCHAYAT SUB INSPECTOR , AT BDO, SOLAN, DISTRICT SOLAN, H.P.- .(BATCH 1998)

28. ASHOK KUMAR, AGED 48 YEARS, SON OF AMAR NATH, RESIDENT OF VILLAGE DALCHERA, P.O NAIN, TEHSIL DHATWAL AND DISTRICT HAMIRPUR, PRESENTLY WORKING AS PANCHAYAT SECRETARY, AT GRAM PANCHAYAT

NAIN, DEVELOPMENT BLOCK PRAGPUR, DISTRICT KANGRA, H.P.(BATCH -1998)

29. SANJEEVAN GULERI AGED 49 YEARS,

SON OF UTTAM CHAND, RESIDENT OF VILLAGE GULER, TEHSIL JAWALA MUKHI AND DISTRICT KANGRA,

PRESENTLY WORKING AS PANCHAYAT INSPECTOR, DEVELOPMENT BLOCK NAGROTA SURIAN, DISTRICT KANGRA, H.P.(BATCH -1998).

30. RAJU RAM AGED 47 YEARS, SON OF NARPAT RAM, RESIDENT OF VILLAGE KUTHWAR AND P.O BEENA, TEHSIL BALH AND DISTRICT MANDI,

PRESENTLY WORKING AS PANCHAYAT

SECRETARY, H.P.(BATCH -1998).

....PETITIONERS (BY ABHISHEK SHARMA, ADVOCATE)

AND

1. STATE OF HP AND ANR HROUGH ITS

SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT, GOVERNMENT OF

HIMACHAL PRADESH, SHIMLA-171002.

2. THE DIRECTOR RURAL DEVELOPMENT DEPARTMENT, HIMACHAL PRADESH,

SHIMLA -171009.

....RESPONDENTS (SH. DESH RAJ THAKUR, ADDITIONAL ADVOCATE GENERAL)

6. CWP No. 5399 of 2022

Between:-

1. PAWAN KISHORE AND ORS AGED 48 YEARS, SON OF PARKASH CHAND

RESIDENT OF VILLAGE AND P.O SANSARPUR TERRACE, TEHSIL JASWAN AND DISTRICT KANGRA, PRESENTLY WORKING AS PANCHAYAT

SECRETARY, AT GRAM PANCHAYAT

RAIL, DISTRICT KANGRA, H.P.(BATCH - 1998).

2. KAMAL KUMAR, AGED 48 YEARS, SON OF ,MANOHAR LAL BHARDWAJ, RESIDENT OF VILLAGE KULAHAR, P.O SUNHET, TEHSIL DEHRA AND DISTRICT KANGRA, PRESENTLY

WORKING AS PANCHAYAT SECRETARY, DEVELOPMENT BLOCK DEHRA, DISTRICT KANGRA, H.P.(BATCH -1998).

3. DHARAM BIR, AGED 55 YEARS, SON OF KANSHI RAM, RESIDENT OF VILLAGE AND P.O BANE DI HATTI, TEHSIL DEHRA AND DISTRICT KANGRA,

PRESENTLY WORKING AS INSPECTOR COOPERATIVE SOCIETIES, AT ASSISTANT REGISTERAR DEHRA,

COOPERATIVE SOCIETIES DEHRA, DISTRICT KANGRA, H.P.(BATCH -1998).

4. ANITA KUMARI, AGED 49 YEARS, DAUGHTER OF PRATAP CHAND, RESIDENT OF VILLAGE HIRAN, P.O

KOHALA, TEHSIL JAWALA MUKHI AND DISTRICT KANGRA, PRESENTLY WORKING AS PANCHAYAT SECRETARY, DEVELOPMENT BLOCK DEHRA, DISTRICT KANGRA, H.P.(BATCH -1998).

5. INDIRA DEVI, AGED 48 YEARS, DAUGHTER OF MEHAR CHAND, RESIDENT OF VILLAGE GHALOT, P.O HARER, TEHSIL BAIJNATH AND

DISTRICT KANGRA, PRESENTLY WORKING AS PANCHAYAT SECRETARY, DEVELOPMENT BLOCK BAIJNATH, DISTRICT KANGRA,

H.P.(BATCH -1998).

6. SAHNI DEVI AGED 49 YEARS, DAUGHTER OF BISHAN DASS,

RESIDENT OF VILLAGE AND P.O LOWER HARNOLA FATAK, TEHSIL JAWALI AND DISTRICT KANGRA, PRESENTLY WORKING AS PANCHAYAT SECRETARY, DEVELOPMENT BLOCK

NAGROTA SURIAN, DISTRICT KANGRA, H.P.(BATCH -1998).

7. DINESH KUMAR, AGED 50 YEARS, SON

OF JAI DEV, RESIDENT OF VILLAGE

NATNED, P.O RANDHARA TEHSIL BALH AND DISTRICT MANDI, PRESENTLY WORKING AS PANCHAYAT INSPECTOR, DEVELOPMENT BLOCK PADHAR,

DISTRICT MANDI, H.P.(BATCH -1998).

8. SUBHASH CHAND AGED 52 YEARS, SON OF NOTA RAM, RESIDENT OF

VILLAGE SAHAL, P.O KUNNU, TEHSIL PADHAR AND DISTRICT MANDI,

PRESENTLY WORKING AS PANCHAYAT SECRETARY, DEVELOPMENT BLOCK PADHAR, DISTRICT MANDI,

H.P.(BATCH -1998).

9. DEEP KUMAR, AGED 47 YEARS, SON OF KARNAIL SINGH, RESIDENT OF VILLAGE LOWER MENJHA, TEHSIL PALAMPUR AND DISTRICT KANGRA, PRESENTLY WORKING AS PANCHAYAT SECRETARY, AT BDO BHAWARNA, DISTRICT MANDI, H.P.(BATCH -1998).

10. SATISH KUMAR, AGED 47 YEARS, SON OF SARAN DAS, RESIDENT OF VILLAGE BANGHIAR, TEHSIL PALAMPUR AND DISTRICT KANGRA, PRESENTLY

WORKING AS PANCHAYAT

SECRETARY, AT BDO BHAWARNA, DISTRICT MANDI, H.P.(BATCH -1998).

11. RAM KUMAR, AGED 50 YEARS, SON OF PREM SINGH, RESIDENT OF VILLAGE JYALA, PO JIYA, TEHSIL PALAMPUR AND DISTRICT KANGRA, PRESENTLY WORKING AS PANCHAYAT

SECRETARY, AT BDO BHAWARNA, DISTRICT MANDI, H.P.(BATCH -1998).

12. PARDEEP KUMAR SHARMA

AGED 47 YEARS, SON OF JAGDISH

SHARMA, RESIDENT OF TEHSIL AND DISTRICT SHIMLA, PRESENTLY WORKING AS ASSISTANT CONTROLLER, AT HP LEGAL SERVICES

AUTHORITY, SHIMLA, H.P.(BATCH - 1998).

13. MUKAND LAL, AGED 51 YEARS, SON

OF CHAMAN LAL, RESIDENT OF VILLAGE SHEHUL, P.O SHUWAD,

TEHSIL AANI AND DISTRICT KULLU, PRESENTLY WORKING AS PANCHAYAT SUB INSPECTOR, AT BDO BANJAR,

DISTRICT KULLU, H.P.(BATCH -1998).

....PETITIONERS (BY ABHISHEK SHARMA, ADVOCATE)

AND

1. STATE OF HP THROUGH ITS SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT, GOVERNMENT OF

HIMACHAL PRADESH, SHIMLA - 171002.

2. THE DIRECTOR RURAL DEVELOPMENT

DEPARTMENT,

HIMACHAL PRADESH, SHIMLA - 171009.

....RESPONDENTS

(SH. DESH RAJ THAKUR, ADDITIONAL ADVOCATE GENERAL)

7. CWP No. 5400 of 2022

Between:-

1. GANPATI CHANDER AND ORS AGED 48 YEARS, SON OF SHRI PARAS RAM,

RESIDENT OF VILLAGE KALARWALA,

P.O BHARARIGHAT, TEHSIL ARKI, AND DISTRICT SOLAN, H.P, PRESENTLY WORKING AS PANCHAYAT SUB INSPECTOR, AT BDO KUNIHAR,

DISTRICT SOLAN, H.P.(BATCH-1998)

2. PURAN SINGH, AGED 50 YEARS, SON OF SHRI DURGA SINGH, RESIDENT OF

VILLAGE GUMMA, TEHSIL JOGINDER NAGAR AND DISTRICT MANDI, H.P,

PRESENTLY WORKING AS PANCHAYAT SECRETARY, AT CHAUNTRA, DISTRICT MANDI, H.P.(BATCH-1998)

3. BALBIR SINGH AGED 55 YEARS, SON OF SHRI ROSHAN LAL, RESIDENT OF VILLAGE KUNNI, TEHSIL LAD BHAROL AND DISTRICT MANDI, H.P, PRESENTLY WORKING AS SR ASSISTANT(P), AT DRANG-PADHAR, DISTRICT MANDI, H.P.(BATCH-1998)

4. AMAR SINGH AGED 54 YEARS, SON OF SHRI SHYAMA RAM, RESIDENT OF

VILLAGE PANDOL, TEHSIL LAD BHAROL AND DISTRICT MANDI, H.P, PRESENTLY WORKING AS SR ASSISTANT, AT CHAUNTRA, DISTRICT

MANDI, H.P.(BATCH-1998)

5. RAVI KUMAR AGED 46 YEARS, SON OF SHRI GHAPLA RAM

,RESIDENT OF VILLAGE AND P.O GUNEHAR, TEHSIL BAIJNATH AND DISTRICT KANGRA, H.P, PRESENTLY WORKING AS PANCHAYAT SECRETARY, AT CHAUNTRA, DISTRICT

MANDI, H.P.(BATCH-1998)

6. LAL SINGH AGED 51 YEARS, SON OF SHRI OM CHAND ,RESIDENT

OF VILLAGE PRAIN, P.O LANGNA,

TEHSIL JOGINDER NAGAR AND DISTRICT MANDI, H.P, PRESENTLY WORKING AS AUDITOR, AT DPO MANDI, DISTRICT MANDI, H.P.(BATCH-

1998)

7. DURGA DEVI AGED 49 YEARS WIFE OF SHRI SURINDER KUMAR, RESIDENT OF

THAKUR NIWAS, LOWER KHALINI SHIMLA, PRESENTLY WORKING AS

PANCHAYAT SECRETARY, AT HRRDD, KASUMTI, DISTRICT SHIMLA, H.P (BATCH-1998).

8. YOGINDER PAL BALI, AGED 52 YEARS, SON OF SHRI GEETA RAM, RESIDENT OF VILLAGE KACHEEN, P.O GALLANI, TEHSIL KUMARSEIN, DISTRICT SHIMLA, PRESENTLY WORKING AS SENIOR ASSISTANT, AT HRRDD, KASUMTI, DISTRICT SHIMLA, H.P. (BATCH-1998).

9. SMT PARWATI DEVI, AGED 45 YEARS, WIFE OF LATE ISHRU, RESIDENT OF VILLAGE CHAMBIDHAR, P.O GHALYA, TEHSIL KOTKHAI, DISTRICT SHIMLA,

THROUGH LATE ISHRU SON OF LATE

SHRI LALI RAM, RESIDENT OF VILLAGE CHAMBIDHAR, P.O GHALYA, TEHSIL KOTKHAI, DISTRICT SHIMLA,

(BATCH-1998).

10. HIRA LAL AGED 44 YEARS, SON OF SHRI DURGA RAM , RESIDENT OF VILLAGE NAWTA, P.O

HALOG DHAMI, TEHSIL AND DISTRICT SHIMLA, PRESENTLY WORKING AT, DISTRICT SHIMLA, H.P. (BATCH-1998).

11. JAI CHAND KAUSHAL 49 YEARS, SON OF SHRI KALU RAM, RESIDENT OF VILLAGE SATROL AND P.O MAMLIGH, TEHSIL KANDAGHAT, DISTRICT

SOLAN, PRESENTLY WORKING AS ADO, AT DHARAMPUR, DISTRICT SOLAN, H.P.(BATCH -1998).

12. KEWAL KRISHAN AGED 49 YEARS, SON OF LATE KHUSHI RAM, RESIDENT OF

VILLAGE KATOH WARD NO. 1 , P.O TIKKAR, TEHSIL RAKKAR AND DISTRICT KANGRA, PRESENTLY

WORKING AS SENIOR ASSISTANT (PROGRESS), DEVELOPMENT BLOCK AMB, DISTRICT UNA, H.P.(BATCH - 1998).

13. MAHENDER KUMAR AGED 49 YEARS, SON OF SHRI RAM CHAND SHARMA, RESIDENT OF VILLAGE JAKHOULI, P.O MANJYAT, TEHSIL ARKI, AND DISTRICT SOLAN, H.P, PRESENTLY WORKING AS PANCHAYAT

SECRETARY, AT CHAUNTRA, DISTRICT MANDI, H.P.(BATCH-1998)

14. VINOD KUMAR PAL AGED 49 YEARS,

SON OF SHRI LAXMAN KUMAR,

RESIDENT OF VILLAGE AND P.O DOMEHAR, TEHSIL ARKI, AND DISTRICT SOLAN, H.P, PRESENTLY

WORKING AS PANCHAYAT SECRETARY, AT CHAUNTRA, DISTRICT MANDI, H.P.(BATCH-1998)

15. BHARAT BHUSHAN SHARMA AGED 49

YEARS, SON OF SHRI BHAGI RATH SHARMA, RESIDENT OF VILLAGE NANI AND P.O MATIANA, TEHSIL THEOG, DISTRICT SHIMLA, PRESENTLY WORKING r AS INSPECTOR CO-

          OPERATVE             SOCIETY    AT
          DIRECTORATE            CO-OPERATVE

SOCIETY SHIMLA, DISTRICT SHIMLA, H.P. (BATCH-1998).

16. SUKHRAM AGED 52 YEARS, SON OF SHRI BHAGMAL, RESIDENT OF VILLAGE

HIRA AND P.O TIKKARI, TEHSIL CHOPAL, DISTRICT SHIMLA,

PRESENTLY WORKING AS PANCHAYAT SUB INSPECTOR, AT BDO KUPVI, DISTRICT SHIMLA, H.P. (BATCH-1998).

17. NEELAM KUMARI SHANDIL AGED 46 YEARS, DAUGHTER OF SHRI DHARMANAND, RESIDENT OF VILLAGE SORIYA, P.O MANGOO, TEHSIL ARKI, DISTRICT SOLAN, PRESENTLY WORKING AT HRRDD, KASUMTI, DISTRICT SHIMLA, H.P. (BATCH-1998).

18. VINOD KUMAR SHARMA AGED 46 YEARS SON OF SHRI JIWANAND

SHARMA, RESIDENT OF VILLAGE DALANNA, P.O KHATNAL, TEHSIL SUNNI, DISTRICT SHIMLA, PRESENTLY WORKING AT HRRDD, KASUMTI,

DISTRICT SHIMLA, AND H.P. (BATCH-

1998).

19. RAJ KUMAR SHARMA AGED 49 YEARS

SON OF LATE SHRI MAST RAM, RESIDENT OF VILLAGE KATENYA P.O SATLAI, TEHSIL AND DISTRICT SHIMLA (H.P), PRESENTLY WORKING AT HRRDD, KASUMTI, DISTRICT

SHIMLA, H.P. (BATCH-1998).

20. RAJNISH SHARMA AGED 44 YEARS, SON OF SHRI PREM LAL, RESIDENT OF

VILLAGE KALANI, P.O KARLOG, TEHSIL

DHAMI, DISTRICT SHIMLA, PRESENTLY WORKING AS INSPECTOR, AT HRRDD, KASUMTI, DISTRICT SHIMLA, H.P. (BATCH-1998).

....PETITIONERS (BY ABHISHEK SHARMA, ADVOCATE)

AND

1. STATE OF HP AND ANR THROUGH ITS SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT, GOVERNMENT OF

HIMACHAL PRADESH, SHIMLA-171002.

2. THE DIRECTOR RURAL DEVELOPMENT DEPARTMENT, HIMACHAL PRADESH, SHIMLA -171009.

....RESPONDENTS

(SH. DESH RAJ THAKUR, ADDITIONAL ADVOCATE GENERAL)

-------------------------------------------------------------------------------------

The petitions coming on for orders this day, the

Court passed the following:

ORDER

By way of instant petitions, petitioners have prayed

for following main relief(s):-

"1. That they may kindly be held entitled for the payment of salary for the training period as

Panchayat Secretary/GPVA.

2. That they may also be held entitled for the counting of the training period as GPVA/Panchayat r Secretary towards pensionary benefits under CCS

(Pension) Rules 1972, application for provisions of GPF Rule 1960 including instructions issued by Govt. from time to time, benefit of NPS and other

service benefits in terms f the office order dated 09.11.2021, passed by respondent No.2, at Annexure P-5."

2. Learned counsel representing the petitioners states

that petitioners would be content and satisfied in case their

case is considered and decided in the light of judgment dated

30.10.2020, passed by Division Bench of this Court in LPA

No.4041 of 2013, titled State of H.P. and another vs.

Kuldeep Kumar and others alongwith CWP No. 9459 of 2014

and Ex. Petitions No.21 and 22 of 2016.

3. Learned Additional Advocate General for the

respondents, is not averse to the innocuous prayer made on

behalf of the petitioners.

4. Consequently, in view of the above, present petitions

are disposed of with the direction to the respondents to