Virender Kumar vs . State Of Hp
2022 Latest Caselaw 8687 HP

Virender Kumar Vs. State of HP

.

CWP No. 6757 of 2022

19.10.2022 Present: Mr. Nishant Khidtta, Advocate vice Mr. V.D.

Khidtta, Advocate, for the petitioner.

Learned counsel for the petitioner to justify

the maintainability of this petition in light of the

judgments passed by Hon'ble Supreme Court in Civil

Chemicals r to Appeal No. 6958 of 2022, titled as "Fertilizers &

Travancore Ltd and another versus

Anushree K.B.", decided on 30.9.2022 and Civil Appeal

No. 4103 of 2022, titled as, "Malaya Nanda Sethy versus

State of Orissa and others", decided on 20.5.2022.

List on 16.11.2022.

(Tarlok Singh Chauhan)

Judge

(Virender Singh) Judge October 19, 2022 (kalpana)