Citation : 2022 Latest Caselaw 8593 HP
Judgement Date : 17 October, 2022
Krishan Chand vs. Dr. Narinder Kumar & Anr.
.
COPC No. 296 of 2022.
17.10.2022 Present: Mr. Vijay Chaudhary, Advocate, for the petitioner.
Mr. Desh Raj Thakur, Addl. A.G., for the respondents.
Learned Additional Advocate General has
placed on record office order dated 13 th October, 2022 and
has submitted that the judgment passed by this Court has
been implemented.
Confronted with this, learned counsel for the
petitioner seeks time to have instructions.
List on 28th October, 2022.
(Satyen Vaidya) Judge.
17th October, 2022.
(jai)
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