Raman Verma vs . Hpssc Hamirpur
2022 Latest Caselaw 8587 HP

Raman Verma Vs. HPSSC Hamirpur

.

CWP No. 3777 of 2022

17.10.2022 Present: Mr. Vishal Mohan and Mr. Praveen Sharma, Advocates, for the petitioner.

Ms. Suchitra Sen, Advocate, for the respondent.

The respondent is directed to comply with the

judgment in question within 48 hours, failing which the

Secretary r of the Staff Selection Commission shall

personally appear before this Court.

List on 19.10.2022 for compliance.

(Tarlok Singh Chauhan) Judge

(Virender Singh)

Judge October 17, 2022 (kalpana)