Thana vs Unknown
2022 Latest Caselaw 8558 HP

                                  1


                                        Reportable/Non-reportable
  IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                ON THE 15th DAY OF OCTOBER, 2022




                                                               .
                              BEFORE





         HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                                 &
             HON'BLE MR. JUSTICE VIRENDER SINGH
              EXECUTION PETITION No. 210 OF 2022





          Between:-
          UTTAM CHAND
          SON OF LATE SHRI SHYAM LAL
          R/O WARD NO. 1 SERA THANA, P.O. SERA

          THANA, TEHSIL NAGROTA BHAGWAN,

          DISTRICT KANGRA, H.P.
                                            ....PETITIONER

          (BY MR. HEMANT              KUMAR    THAKUR,


          ADVOCATE)

          AND




    1.    HIMACHAL ROAD TRANSPORT CORPORATION
          THROGUH ITS MANAGING DIRECTOR,





          SHIMLA-171 003.

    2.    DIVISIONAL MANAGER, HRTC DHARAMSHALA,





          DISTRICT KANGRA, H.P.
                                         ..RESPONDENTS

        (MR.     SHYAM      SINGH     CHAUHAN,
        ADVOCATE)
__________________________________________________________________

                 This petition coming on for admission on this day,

          Hon'ble Mr. Justice Tarlok Singh Chauhan, passed the

          following:-

                             ORDER

Learned counsel for the petitioner states that the

judgment passed in CWP No. 8033 of 2021 titled as Uttam

Chand vs. HRTC and another, on 27.12.2021 stands

.

complied with. Therefore, no further orders are required to

be passed in the instant petition and the matter is

accordingly closed.

( Tarlok Singh Chauhan )

Judge

October 15, 2022 ( Virender Singh ) Judge (naveen)